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Patna High Court judgments, 1933

319 judgments · page 6 of 16

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High Courts16 Oct 1933

Mrs. V.J. Abbotsford Vs Mr. K.J. Abbotsford and Others

Patna High Court · AIR 1934 Patna 38

Divorce Act, 1869 — Section 14, 17, 7
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High Courts13 Oct 1933

Mukha Rai and Others Vs Nirmal Kumar and Others

Patna High Court · AIR 1934 Patna 5 : 148 Ind. Cas. 203

Bengal Tenancy Act, 1885 — Section 32(a)
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High Courts13 Oct 1933

Jagarnath Saran Singh Vs Biswa Mohan Kumar and Others

Patna High Court · AIR 1934 Patna 2

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High Courts13 Oct 1933

Nand Lal Das Vs Manrup Mahton and Another

Patna High Court · 151 Ind. Cas. 947

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 151
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High Courts13 Oct 1933

Anantpal Ram Pande and Others Vs Kumar Kamakhya Narain Singh

Patna High Court · AIR 1934 Patna 24

Chotanagpur Tenancy Act, 1908 — Section 3(24)
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High Courts13 Oct 1933

Basudeo Misir Vs Mt. Paudharo Kuar and Another

Patna High Court · AIR 1934 Patna 41

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(m), 151
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High Courts12 Oct 1933

Ram Kishun Prasad Vs Ram Narain Prasad

Patna High Court · AIR 1934 Patna 14

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts12 Oct 1933

Shamu Bhagat and Others Vs Ram Das Bhagat and Another

Patna High Court · AIR 1934 Patna 31

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High Courts12 Oct 1933

Lalita Prasad Chaudhuri Vs Ram Narain Singh and Others

Patna High Court · AIR 1934 Patna 25

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High Courts12 Oct 1933

Mt. Jasoda Kuer Vs Punit Singh and Others

Patna High Court · AIR 1934 Patna 48

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High Courts11 Oct 1933

Bansidhar Podda Vs Commissioner of Income Tax

Patna High Court · AIR 1934 Patna 46

Income Tax Act, 1961 — Section 66(3)
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High Courts11 Oct 1933

Balgobind Jha and Others Vs Loknath Jha and Others

Patna High Court · AIR 1934 Patna 30 : 148 Ind. Cas. 498

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High Courts11 Oct 1933

BANSIDAR PODDA Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.

Patna High Court · (1934) 2 ITR 20

Income Tax Act, 1961 — Section 33, 66
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High Courts11 Oct 1933

Rash Behari Singh Vs Jaipergash Pandey

Patna High Court · AIR 1934 Patna 21

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High Courts11 Oct 1933

Habibun Nabi and Another Vs Baldeo Narayan Singh and Others

Patna High Court · AIR 1934 Patna 16

Contract Act, 1872 — Section 74
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High Courts11 Oct 1933

Bansidar Podda Vs Commissioner of Income Tax

Patna High Court · (1933) 10 PAT CK 0016

Income Tax Act, 1961 — Section 33, 66
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High Courts11 Oct 1933

Bansidhrpodda A. Vs Commissioner of Income Tax, Bihar and Orissa

Patna High Court · 151 Ind. Cas. 858

Income Tax Act, 1961 — Section 33, 65, 66
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High Courts11 Oct 1933

Sabitri Thakurain Vs Suraj Mohan Thakur and Others

Patna High Court · AIR 1933 Patna 703

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts10 Oct 1933

Babu Abay Charan Srkar and Others Vs Ibrahim Mian and Others

Patna High Court · 148 Ind. Cas. 193

Chotanagpur Tenancy Act, 1908 — Section 84(3)
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High Courts10 Oct 1933

Saudi Mahto Vs Sukhlal Mahto and Others

Patna High Court · AIR 1934 Patna 33 : 148 Ind. Cas. 198

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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