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Patna High Court judgments, 1933

319 judgments · page 9 of 16

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High Courts02 Sept 1933

Mrs. Lall and Another Vs Rajkishore Narain Singh and Others

Patna High Court · AIR 1933 Patna 658

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Evidence Act, 1872 — Section 32(2), 35
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High Courts01 Sept 1933

Ram Nandan Prasad and Another Vs Tilakdhari Lal

Patna High Court · AIR 1933 Patna 636

Evidence Act, 1872 — Section 13, 157
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High Courts01 Sept 1933

Laldhari Prasad and Others Vs Nilkanth Prasad Singh and Others

Patna High Court · AIR 1933 Patna 640

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 22, Order 21 Rule 66
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High Courts01 Sept 1933

Bissessor Ram Vs Ramakant Dubey

Patna High Court · 151 Ind. Cas. 379 : 151 Ind. Cas. 375

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High Courts01 Sept 1933

Gobind Prasad and Others Vs Tulsi Sahu and Others

Patna High Court · AIR 1933 Patna 677

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High Courts01 Sept 1933

Sughar Sao Vs Ganpat Das and Another

Patna High Court · AIR 1933 Patna 604

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High Courts01 Sept 1933

Kesho Prasad Singh Bahadur Vs Tribeni Sahay

Patna High Court · AIR 1933 Patna 596

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High Courts01 Sept 1933

Sitaram Sao and Others Vs Emperor

Patna High Court · AIR 1933 Patna 606

Penal Code, 1860 (IPC) — Section 424
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High Courts31 Aug 1933

Manogi Lal Sah Vs Jog Sah

Patna High Court · AIR 1934 Patna 199(1)

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High Courts31 Aug 1933

Baijnath Marwari and Others Vs Butto Krishna Ray and Others

Patna High Court · AIR 1933 Patna 684

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High Courts30 Aug 1933

Dalip Narayan Singh and Another Vs Rasik Lal Chaudhri and Others

Patna High Court · AIR 1933 Patna 586

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
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High Courts30 Aug 1933

Balbhadra Singh and Another Vs Bhagwat Pande

Patna High Court · AIR 1933 Patna 584(1)

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High Courts30 Aug 1933

Madhoram Sand and Others Vs Lachmi Prasad Singh

Patna High Court · AIR 1933 Patna 609

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High Courts29 Aug 1933

Ramnarain Sahu and Another Vs Emperor

Patna High Court · AIR 1933 Patna 601

Penal Code, 1860 (IPC) — Section 30, 342, 384
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High Courts29 Aug 1933

Hemendra Chandra Mullick Vs Ballavi Devi and Another

Patna High Court · AIR 1933 Patna 564

Civil Procedure Code, 1908 (CPC) — Section 144, 151
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High Courts29 Aug 1933

Mahatha Long Singh and Others Vs Bhishun Lal Singh and Others

Patna High Court · AIR 1933 Patna 625

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High Courts28 Aug 1933

Sheo Prasad Lal and Others Vs Tapeshwar Mahto and Others

Patna High Court · AIR 1933 Patna 563

Civil Procedure Code, 1908 (CPC) — Section 115, 148
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High Courts28 Aug 1933

Sriniwas Hukum Singh Vs Rajkishore Sahay

Patna High Court · AIR 1933 Patna 579 : 148 Ind. Cas. 207

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High Courts28 Aug 1933

Shyam Sunder Singh Vs Shyam Das Kaviraj and Another

Patna High Court · AIR 1933 Patna 611

Chota Nagpur Encumbered Estates Act, 1876 — Section 12A
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High Courts28 Aug 1933

Dina Misra and Others Vs Ramdas Tiwary and Another

Patna High Court · AIR 1933 Patna 576

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