High Courts26 Aug 1933
(Bahuria) Saraswati Kuer Vs (Bahuria) Sheoratan Kuer
Patna High Court · AIR 1934 Patna 99
Limitation Act, 1963 — Article 128, 132
COURT ARCHIVE
Patna High Court judgments, 1933
319 judgments · page 10 of 16
High Courts26 Aug 1933
(Rajmata) Jamuna Kuer Vs Syam Behari Singh and Others
Patna High Court · AIR 1933 Patna 640(1)
High Courts26 Aug 1933
Kameshwar Singh Bahadur Vs Ramji Misser and Others
Patna High Court · AIR 1933 Patna 685
Evidence Act, 1872 — Section 13
High Courts25 Aug 1933
Dhunmun Singh and Others Vs Baleshwar Prasad Singh and Others
Patna High Court · AIR 1933 Patna 601(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts25 Aug 1933
Dhup Panday Vs Narbadeshwar Prasad Narain Singh
Patna High Court · AIR 1934 Patna 97(1)
Civil Procedure Code, 1908 (CPC) — Section 2, 2(2)
High Courts24 Aug 1933
Ramgahan Missir Vs Musammat Ramdasi Kuar and Others
Patna High Court · AIR 1933 Patna 627 : 148 Ind. Cas. 413
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts23 Aug 1933
Abdul Ghani and Others Vs Emperor
Patna High Court · AIR 1933 Patna 603
Bengal Ferries Act, 1885 — Section 16, 28
High Courts18 Aug 1933
Jagarnath Sahu Vs Beni Prasad
Patna High Court · AIR 1934 Patna 97
Provincial Insolvency Act, 1920 — Section 24(1)(a)
High Courts18 Aug 1933
Mohamad Rafi and Another Vs Emperor
Patna High Court · AIR 1933 Patna 598
Criminal Procedure Code, 1898 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 34, 420
High Courts18 Aug 1933
Kesho Prasad Singh Vs Mohoendra Prasad and Others
Patna High Court · AIR 1933 Patna 582
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(2)
High Courts16 Aug 1933
Tikait Rup Raj Rai Vs Tikait Permanand Rai
Patna High Court · AIR 1934 Patna 95 : 148 Ind. Cas. 183
High Courts15 Aug 1933
Ramkishun Pande and Another Vs Bibi Sohila and Others
Patna High Court · AIR 1933 Patna 561
Transfer of Property Act, 1882 — Section 105, 108, 108(j)
High Courts11 Aug 1933
Ramchandra Sonram Vs Prithwis Narayan Sarkar and Another
Patna High Court · AIR 1933 Patna 564(1)
Provincial Insolvency Act, 1920 — Section 53
High Courts10 Aug 1933
Bhekan Nath Misser and Others Vs Gulab Chand Seth
Patna High Court · AIR 1933 Patna 552
Limitation Act, 1963 — Article 138
High Courts09 Aug 1933
Janki Mahto Vs Emperor
Patna High Court · AIR 1933 Patna 568
Bengal Tenancy Act, 1885 — Section 108Penal Code, 1860 (IPC) — Section 326
High Courts09 Aug 1933
Satya Charan Shrimani Vs Shib Charan Trigunait
Patna High Court · AIR 1933 Patna 621 : 148 Ind. Cas. 410
Chotanagpur Tenancy Act, 1908 — Section 84(3)Limitation Act, 1908 — Article 116
High Courts08 Aug 1933
Ram Kripal Vs Chairman, Jamalpore Municipality
Patna High Court · AIR 1933 Patna 585
Bihar and Orissa Municipal Act, 1922 — Section 186(3), 192