High Courts08 Aug 1933
Muhammad Habibuddin Vs Muhammad Waezul Haq and Others
Patna High Court · AIR 1933 Patna 555
Civil Procedure Code, 1908 (CPC) — Section 18
COURT ARCHIVE
Patna High Court judgments, 1933
319 judgments · page 11 of 16
High Courts08 Aug 1933
Jugeshwar Prasad Vs Ramdhari Mahto and Others
Patna High Court · 148 Ind. Cas. 1109
Bengal Land Revenue Sales Act, 1859 — Section 37Bengal Tenancy Act, 1885 — Section 30(6)
High Courts08 Aug 1933
Jugeswar Prasad Vs Ramdhari Mahto and Others
Patna High Court · AIR 1933 Patna 548
Bengal Land Revenue Sales Act, 1859 — Section 37Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 16Bengal Tenancy Act, 1885 — Section 30(b)
High Courts03 Aug 1933
Raja Shiva Prasad and Others Vs Bhuban Mahto and Others
Patna High Court · AIR 1933 Patna 539 : 148 Ind. Cas. 1093
Specific Relief Act, 1963 — Section 9
High Courts02 Aug 1933
Krishna Mahto and Others Vs Ramananda Bhakat
Patna High Court · AIR 1933 Patna 635
High Courts02 Aug 1933
Raja Sri Sri Jyoti Prasad Singh Deo Bahadur Vs Tara Sanker Chatterji and Others
Patna High Court · 148 Ind. Cas. 168
Chotanagpur Tenancy Act, 1908 — Section 208, 210(b)
High Courts02 Aug 1933
K. Appal Swamy Vs Emperor
Patna High Court · AIR 1934 Patna 52
Criminal Procedure Code, 1898 (CrPC) — Section 438Railways Act, 1890 — Section 120
High Courts02 Aug 1933
Joyti Prasad Singh Deo Vs Tara Sankar Chattarji and Others
Patna High Court · AIR 1933 Patna 537
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 16Chotanagpur Tenancy Act, 1908 — Section 208, 210(b)
High Courts01 Aug 1933
Brijnandan Prasad Singh Vs Emperor
Patna High Court · AIR 1933 Patna 577
Criminal Procedure Code, 1898 (CrPC) — Section 219
High Courts31 Jul 1933
Raghubans Lall and Others Vs G.B. Solano and Others
Patna High Court · AIR 1934 Patna 150
Bengal Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts31 Jul 1933
Babu Kirtyanand Singh Bahadur and Others Vs Raja Deonandan Prasad and Others
Patna High Court · AIR 1933 Patna 533 : 148 Ind. Cas. 1101
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts28 Jul 1933
Parmeshwar Singh Vs Emperor
Patna High Court · AIR 1933 Patna 600
Arms Act, 1959 — Section 19(e)
High Courts27 Jul 1933
Dharichhan Singh Vs Mahabir Singh
Patna High Court · AIR 1933 Patna 544
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1), 49
High Courts25 Jul 1933
Jagdat Singh and Another Vs Emperor
Patna High Court · AIR 1934 Patna 133
Penal Code, 1860 (IPC) — Section 193, 199
High Courts25 Jul 1933
Bodhan Garain Vs Emperor
Patna High Court · AIR 1933 Patna 504(1)
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 182
High Courts24 Jul 1933
Maharajadhiraj Kameshwar Singh Bahadur Vs Soney Misser and Others
Patna High Court · AIR 1933 Patna 529 : 148 Ind. Cas. 1199
Bengal Tenancy Act, 1885 — Section 30(6), 30(a)
High Courts24 Jul 1933
Appalswammy, East Paint Machanical Department Vs The Tata Iron and Steel Co. Ltd.
Patna High Court · 148 Ind. Cas. 210
Limitation Act, 1963 — Section 5
High Courts19 Jul 1933
Maharaja Kumar Gopal Saran Narain Singh Vs Chhakauri Lall
Patna High Court · AIR 1934 Patna 7 : 148 Ind. Cas. 375
High Courts19 Jul 1933
Amiri Singh and Another Vs Emperor
Patna High Court · AIR 1933 Patna 495
Penal Code, 1860 (IPC) — Section 423