High Courts11 Jan 1956Allowed
Homi Cawasji Bharucha and Others Vs Arjun Prasad and Another
Patna High Court · AIR 1956 Patna 364 : (1957) 27 CompCas 6
Companies Act, 1913 — Section 153, 55, 81, 81(2)Companies Act, 1956 — Section 189, 391
COURT ARCHIVE
Patna High Court judgments, 1956
176 judgments · page 9 of 9
High Courts11 Jan 1956
Zainuddin Ahmad and Others Vs The Commr. of Income Tax
Patna High Court · AIR 1956 Patna 251 : (1956) 30 ITR 36
Evidence Act, 1872 — Section 101, 102, 103Income Tax Act, 1922 — Section 3, 66(2)
High Courts10 Jan 1956Dismissed
Ambika Thakur and Another Vs Nathuni Thakur
Patna High Court · AIR 1956 Patna 196
Provincial Small Cause Courts Act, 1887 — Article 36
High Courts10 Jan 1956
Fulo Singh and Others Vs State
Patna High Court · AIR 1956 Patna 170 : (1956) CriLJ 762
Criminal Procedure Code, 1898 (CrPC) — Section 237, 238, 423, 423(1)
High Courts10 Jan 1956
Awadh Narain Singh Vs Jwala Prasad Singh and Others
Patna High Court · AIR 1956 Patna 321 : (1956) CriLJ 1087
Constitution of India, 1950 — Article 20, 215Contempt of Courts Act, 1971 — Section 1, 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts09 Jan 1956Allowed
K.H. Gandhi Vs R.N.P. Sinha and Another
Patna High Court · AIR 1956 Patna 320
Industrial Disputes Act, 1947 — Section 12(1), 2
High Courts09 Jan 1956Dismissed
Karamat Ali and Another Vs Mt. Sogra
Patna High Court · AIR 1956 Patna 194
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts06 Jan 1956
Krishnadeb Jha and Others Vs Jokhilal Potdar and Others
Patna High Court · AIR 1956 Patna 290
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Jan 1956Dismissed
Arjun Singh Vs Gangotri Singh and Others
Patna High Court · AIR 1956 Patna 530 : (1956) CriLJ 1428
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts04 Jan 1956Allowed
Nihar Ganguli and Others Vs Rai Anath Nath Basu and Others
Patna High Court · AIR 1956 Patna 223
Bihar Land Reforms Act, 1950 — Section 14Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 38, 51Succession Act, 1925 — Section 180
High Courts04 Jan 1956Allowed
Prahlad Rai Bairoliya and Others Vs The Union of India(UOI) and Another
Patna High Court · AIR 1956 Patna 316 : (1956) 30 ITR 678 : (1956) 7 STC 784
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 15, 3(6)Bihar Sales Tax Act, 1947 — Section 13, 14(4), 14(6), 2, 20Income Tax Act, 1922 — Section 14(1), 2(2), 2(9), 25A, 3
High Courts03 Jan 1956Allowed
Bagsar Missir and Others Vs Ramjatan Ray and Others
Patna High Court · AIR 1957 Patna 32
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts03 Jan 1956Dismissed
Radha Shyam Datta and Others Vs Patna Municipal Corporation
Patna High Court · AIR 1956 Patna 182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11Constitution of India, 1950 — Article 226Patna Municipal (Extension of Jurisdiction and Taxation) Validating Act, 1954 — Section 2, 3
High Courts03 Jan 1956Allowed
Patna Municipal Corporation Vs Brij Raj Krishna and Others
Patna High Court · AIR 1958 Patna 22
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 23, 23(1), 25
High Courts03 Jan 1956Dismissed
Sarju Prasad and Another Vs Brijnarain Lal and Others
Patna High Court · AIR 1957 Patna 121
Arbitration Act, 1940 — Section 21, 23Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts02 Jan 1956Partly Allowed
Mt. Parbati Kuer and Others Vs Mt. Ramjhari Devi and Others
Patna High Court · AIR 1957 Patna 123
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 76