High Courts03 Apr 1956Dismissed
Sukhdeo Narayan and Others Vs Municipal Commissioners of Arrah, Municipality and Others
Patna High Court · AIR 1956 Patna 367
Bihar and Orissa Municipal Act, 1922 — Section 33, 33(2), 34, 44, 44(1)
COURT ARCHIVE
Patna High Court judgments, 1956
176 judgments · page 7 of 9
High Courts02 Apr 1956Allowed
Jiut Ram and Others Vs Jagarnath Ram and Another
Patna High Court · AIR 1956 Patna 489
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 113
High Courts31 Mar 1956
RAJA BAHADURE VISHESHWAR SINGH Vs STATE OF BIHAR.
Patna High Court · (1957) 31 ITR 660
Bihar Agricultural Income Tax Act, 1938 — Section 28(1), 6(g)
High Courts27 Mar 1956
CHOUDHARY MD. NAZIRUL HASSAN Vs STATE OF BIHAR.
Patna High Court · (1957) 31 ITR 385
Bihar Agricultural Income Tax Act, 1948 — Section 28(2)
High Courts23 Mar 1956
Indian Cable Co. Ltd. Vs The State of Bihar
Patna High Court · AIR 1956 Patna 432 : (1957) 8 STC 841
Bihar Sales Tax Act, 1948 — Section 13(2)Constitution of India, 1950 — Article 286, 286(1), 286(2)
High Courts22 Mar 1956Dismissed
Manilal Raghavji Kothari Vs Union of India(UOI)
Patna High Court · AIR 1956 Patna 434
Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 101, 102, 103, 104, 65Railways Act, 1890 — Section 72(1), 72(2), 80
High Courts22 Mar 1956Allowed
Gopiram Bhagwandas Vs The Commr. of Income Tax
Patna High Court · AIR 1956 Patna 531 : (1956) 30 ITR 8
Income Tax Act, 1961 — Section 66(1), 66(3)
High Courts21 Mar 1956Allowed
Nehar Ganguli and Others Vs Rai Anath Nath Basu and Others
Patna High Court · AIR 1956 Patna 269
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts20 Mar 1956Dismissed
Bhurangya Coal Co. Ltd. Vs Sahebjan Mian and Another
Patna High Court · AIR 1956 Patna 299 : (1957) 2 LLJ 522
Workmens Compensation Act, 1923 — Section 23, 3, 3(1), 30, 30(1)
High Courts16 Mar 1956
Mahanth Ram Swaroop Das Vs State of Bihar
Patna High Court · AIR 1956 Patna 456 : (1956) 30 ITR 640
Bihar Agricultural Income Tax Act, 1948 — Section 20(4)
High Courts16 Mar 1956Allowed
Surajmal Jain Vs Union of India (UOI)
Patna High Court · AIR 1956 Patna 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 80
High Courts16 Mar 1956Allowed
Om Prakash Vs Additional Commissioner, Patna Division and Others
Patna High Court · AIR 1956 Patna 305
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 107
High Courts08 Mar 1956
Bhawani Sahai Vs Syed Naqui Imam and Another
Patna High Court · AIR 1956 Patna 257
Constitution of India, 1950 — Article 226, 311, 311(2), 32Patna High Court General Rules and Circular Order, 1954 — Rule 4, 8
High Courts02 Mar 1956Allowed
National Coal Co. Ltd. Vs L.P. Dave and Others
Patna High Court · AIR 1956 Patna 294
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33A
High Courts29 Feb 1956
Sheopujan Choudhury Vs State of Bihar and Others
Patna High Court · AIR 1956 Patna 212
Bihar And Orissa Excise Act, 1915 — Section 42(1)Constitution of India, 1950 — Article 226
High Courts29 Feb 1956Dismissed
Raju Roy and Others Vs Kasinath Roy and Others
Patna High Court · AIR 1956 Patna 308
Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 53A
High Courts29 Feb 1956Dismissed
Jatu Das and Another Vs Mt. Sulochana Mundain and Another
Patna High Court · AIR 1957 Patna 37
Chotanagpur Tenancy Act, 1908 — Section 139(4), 6Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1908 — Article 144, 2(4), 2(8)
High Courts28 Feb 1956
Har Narain Singh Vs Nawab Chand Lal
Patna High Court · AIR 1958 Patna 10 : (1958) CriLJ 70
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 417, 417(3)
High Courts24 Feb 1956
RAJA P. C. LALL CHAUDHARY Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · (1957) 31 ITR 226
Income Tax Act, 1961 — Section 4(3)(i), 66(1), 66(1)(c)
High Courts24 Feb 1956
P.C. Lall Chaudhary Vs Commissioner of Income Tax
Patna High Court · AIR 1956 Patna 314
Income Tax Act, 1961 — Section 4(3)(i), 4(3)CD, 66(1)