High Courts22 Feb 1956
Lalmani Devi Vs The State
Patna High Court · AIR 1957 Patna 689 : (1957) CriLJ 1445
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1898 (CrPC) — Section 100, 107, 164, 491, 552
COURT ARCHIVE
Patna High Court judgments, 1956
176 judgments · page 8 of 9
High Courts21 Feb 1956Allowed
Umesh Jha Vs The State and Another
Patna High Court · AIR 1956 Patna 425
Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 115
High Courts20 Feb 1956Dismissed
The State of Bihar Vs Usha Devi and Another
Patna High Court · AIR 1956 Patna 455
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts15 Feb 1956Dismissed
Udit Narayan Singh Vs Ramrup Singh and Another
Patna High Court · AIR 1957 Patna 687 : (1957) CriLJ 1444
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 4(1), 417(3)Penal Code, 1860 (IPC) — Section 186
High Courts15 Feb 1956Dismissed
Karamdeo Singh Vs State of Bihar and Another
Patna High Court · AIR 1956 Patna 228
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2, 29Bihar Public Service Commission (Limitation of Functions) Regulation, 1944 — Regulation 11(1)Constitution of India, 1950 — Article 226, 311, 311(1), 311(2), 313
High Courts14 Feb 1956Dismissed
Rameshwar Prasad Vs Bhatu Mahton and Others
Patna High Court · AIR 1958 Patna 11 : (1958) CriLJ 71
Criminal Procedure Code, 1898 (CrPC) — Section 200, 201, 202, 203, 204
High Courts13 Feb 1956Allowed
Union of India (UOI) Vs Dwarkadass Radha Krishna Oil Mill
Patna High Court · AIR 1957 Patna 688
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts07 Feb 1956
Shibnarain Mandar and Another Vs Ramautar Singh and Others
Patna High Court · AIR 1956 Patna 312
Limitation Act, 1908 — Article 132Transfer of Property Act, 1882 — Section 58
High Courts06 Feb 1956Dismissed
Birendra Prasad Sukul and Others Vs Surendra Prasad Sukul and Others
Patna High Court · AIR 1956 Patna 209
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 12Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), Order 20 Rule 11(3), Order 21 Rule 66, Order 21 Rule 90, 47
High Courts01 Feb 1956Allowed
Prahlad Pd. Modi and Another Vs Tikaitni Faldani Kumari and Another
Patna High Court · AIR 1956 Patna 233
Bihar Land Reforms Act, 1950 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)Contract Act, 1872 — Section 202
High Courts31 Jan 1956
Gangadas Sarda Vs Commr. of Income Tax B. and O.
Patna High Court · AIR 1956 Patna 254 : (1956) 29 ITR 799
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 12Income Tax Act, 1961 — Section 2(11)
High Courts24 Jan 1956Dismissed
Ucho Singh Vs Nageshwar Prasad Singh and Others
Patna High Court · AIR 1956 Patna 285
Evidence Act, 1872 — Section 101, 102, 103
High Courts23 Jan 1956Dismissed
Mahindra Singh and Others Vs Chander Singh and Others
Patna High Court · AIR 1957 Patna 79
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 3, 35
High Courts19 Jan 1956Dismissed
Minor Ramsunder Bhagat and Another Vs Rambharosi Bhagat and after him Mt. Rajia
Patna High Court · AIR 1957 Patna 131
Civil Procedure Code, 1908 (CPC) — Section 107, 20Evidence Act, 1872 — Section 101, 102Specific Relief Act, 1877 — Section 42
High Courts17 Jan 1956Dismissed
Mt. Saraswati Kuer and Another Vs Debendra Singh and Another
Patna High Court · AIR 1956 Patna 340
High Courts16 Jan 1956Allowed
Ramnarain Pasi Vs Sukhi Tiwary
Patna High Court · AIR 1957 Patna 24
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 105, 107, 53A, 58, 62
High Courts16 Jan 1956Dismissed
Sheojee Lal Vs Chief Conservator of Forests and Another
Patna High Court · AIR 1956 Patna 273
Constitution of India, 1950 — Article 311(2)
High Courts13 Jan 1956Allowed
South Bihar Sugar Mills Ltd. Vs The State of Bihar and Others
Patna High Court · AIR 1956 Patna 274 : (1956) 2 LLJ 500
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 15, 2, 7(1)
High Courts13 Jan 1956Dismissed
Mt. Tapesara Kuer Vs Kalap Rajwar and Others
Patna High Court · AIR 1957 Patna 92
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 117
High Courts13 Jan 1956Dismissed
Ram Narain Prasad Sah Vs Ramji Prasad Sah and Others
Patna High Court · AIR 1956 Patna 244
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 20 Rule 6, Order 20 Rule 6(1), 105