High Courts11 May 1956Dismissed

Union of India(UOI) Vs Abdul Razak and Another

Patna High Court · AIR 1956 Patna 511

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 2, Order 3 Rule 3(1), Order 41 Rule 14, Order 41 Rule 21, Order 5 Rule 12Constitution of India, 1950 — Article 294, 300, 375Limitation Act, 1908 — Article 169
High Courts02 May 1956Dismissed

Bhagwati Prasad Vs Babulal Bathwal

Patna High Court · AIR 1957 Patna 8

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 17, 2Civil Procedure Code, 1908 (CPC) — Section 38, 47