High Courts18 Nov 2024Dismissed
Valiance Trading Pvt Ltd Vs State of Bihar And Others
Patna High Court · (2024) 11 PAT CK 1295
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 2 of 27
High Courts14 Nov 2024Allowed
Tulsi Mandal Vs State of Bihar
Patna High Court · (2024) 11 PAT CK 1294
Indian Penal Code, 1860 - Section 34, 201, 302, 364Evidence Act, 1872 - Section 27
High Courts30 Oct 2024Allowed
Devendra Singh Vs Kailash Prasad
Patna High Court · (2024) 10 PAT CK 1199
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 9 rule 13, Order 20 Rule 12, Order 26 Rule 10(B)
High Courts29 Oct 2024Disposed Of
Employees State Insurance Corporation Vs Niwas Singh
Patna High Court · (2024) 10 PAT CK 1198
Employees Compensation Act, 1923 - Section 30(1)(A)Workmens Compensation Act, 1923 - Section 4(A)Employees State Insurance (ESI) Act, 1948 - Section 38, 53, 61
High Courts26 Oct 2024Dismissed
M/s Kunal Construction Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1196
High Courts21 Oct 2024Disposed Of
Radha Krishna Prasad Vs Ram Bilas Prasad
Patna High Court · (2024) 10 PAT CK 1195
Code of Civil Procedure, 1908 - Section 96Specific Relief Act, 1963 - Section 16(c), 34Transfer of Property Act, 1882 - Section 49, 53(A)
High Courts21 Oct 2024Disposed Of
Musai Mochi Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1192
High Courts17 Oct 2024Allowed
Ranjan Kumar Mandal Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1194
Arms Rules, 2016 - Rule 12(1), 12(3)(a)
High Courts17 Oct 2024Disposed Of
Jitendra Kumar Jitu Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1193
High Courts08 Oct 2024Disposed Of
Jay Kumari Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1191
Bihar Panchayat Raj Act, 2006 - Section 44(3), 44(3)(ii)
High Courts01 Oct 2024Dismissed
Manju Devi Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1190
Constitution Of India, 1950 - Article 243(O)Bihar Panchayat Raj Act, 2006 - Section 44(3)(i)
High Courts27 Sept 2024Dismissed
Anisur Rahman Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1123
Constitution Of India, 1950 - Article 226
High Courts24 Sept 2024Allowed
Anupam Kumar Tiwary Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1124
Indian Penal Code, 1860 - Section 409, 420Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 - Rule 13, 13(3)
High Courts24 Sept 2024Disposed Of
Alok Kumar Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1122
Constitution Of India, 1950 - Article 12Bihar Medical Attendance Rules, 1947 - Rule 26
High Courts23 Sept 2024Disposed Of
Srikant Verma Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1121
High Courts20 Sept 2024Allowed
Binod Kumar Singh @ Vinod Kumar Singh Vs State of Bihar
Patna High Court · (2024) 09 PAT CK 1117
Indian Penal Code, 1860 - Section 189Code of Criminal Procedure, 1973 - Section 155, 155(1)
High Courts17 Sept 2024Allowed
Rajesh Kumar Agarwal @ Rajesh Kumar Agrawal Vs Union Of India
Patna High Court · (2024) 09 PAT CK 1120
Prevention of Money Laundering Act, 2002 - Section 4, 19, 50Indian Penal Code, 1860 - Section 120(B), 419, 420, 467, 468, 469, 471Code of Criminal Procedure, 1973 - Section 88, 205, 439
High Courts17 Sept 2024Allowed
Binesh Prasad Gupta Vs Union of India
Patna High Court · (2024) 09 PAT CK 1119
Prevention of Money Laundering Act, 2002 - Section 3, 4, 19, 50Indian Penal Code, 1860 - Section 406, 407, 409, 420Code of Criminal Procedure, 1973 - Section 88, 200, 201, 202, 203, 204, 205
High Courts12 Sept 2024Dismissed
Venky Steels Pvt. Ltd Vs Commissioner of Income Tax-II
Patna High Court · (2024) 09 PAT CK 1118
Income Tax Act, 1961 - Section 148, 151, 151(2)