High Courts10 Sept 2024Dismissed
Rahul Kumar Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1115
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 3 of 27
High Courts03 Sept 2024Dismissed
State of Bihar Vs Hirdayanand Tiwari
Patna High Court · (2024) 09 PAT CK 1116
High Courts31 Aug 2024Disposed Of
Mahesh Mahto @ Mahes Mahto Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1135
Bihar Prohibition and Excise Act, 2016 - Section 30(a), 41(1), 43(b)Indian Penal Code, 1860 - Section 467, 468, 420, 120(B)
High Courts29 Aug 2024Allowed
Vishnu Priya Vs Saurabh Prateek
Patna High Court · (2024) 08 PAT CK 1136
Indian Succession Act, 1925 - Section 222, 276, 300
High Courts23 Aug 2024Disposed Of
Rekha Kumari Vs Akhilesh Kumar Singh
Patna High Court · (2024) 08 PAT CK 1134
Hindu Marriage Act, 1955 - Section 13
High Courts20 Aug 2024Rejected
Vinod Pratap Narayan Vs Bihar School Examination Board
Patna High Court · (2024) 08 PAT CK 1132
High Courts20 Aug 2024Disposed Of
Radheshyam Ram Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1131
Bihar Pension Rules, 1950 - Rule 43(b)
High Courts14 Aug 2024Allowed
Shanti Devi Vs Raj Kumar Singh
Patna High Court · (2024) 08 PAT CK 1133
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 11, 151, Order 7 Rule 11, Order 23 Rule 3(A), Order 7 Rule 11(D)
High Courts13 Aug 2024Allowed
Subi Khanam Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1130
High Courts08 Aug 2024Allowed
Rananjay Kumar @ Rananjay Kumar Solanki Vs State of Bihar
Patna High Court · (2024) 08 PAT CK 1129
Constitution Of India, 1950 - Article 226Arms Act, 1959 - Section 25(1)(B), 26, 35Code of Criminal Procedure, 1973 - Section 482
High Courts06 Aug 2024Dismissed
Vidyawati Kiran Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1128
High Courts05 Aug 2024Disposed Of
Krishna Prasad Saw @ Krishn Prasad Saw Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1127
High Courts01 Aug 2024Allowed
Chandeshwar Kumar Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1126
Constitution Of India, 1950 - Article 227Arbitration and Conciliation Act, 1996 - Section 5, 34, 34(3)Right to Fair Compensation and Transparency in land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 74
High Courts31 Jul 2024Allowed
Aurangzeb Alam Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1538
High Courts26 Jul 2024Dismissed
Md. Irfan @ Md. Irfan Alam Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1539
Constitution Of India, 1950 - Article 21National Investigation Agency Act, 2008 - Section 21(4)Indian Penal Code, 1860 - Section 34, 121, 379, 414, 120(B)
High Courts25 Jul 2024Disposed Of
Lilanath Jha Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1536
High Courts24 Jul 2024Disposed Of
Bishnu Kumar Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1537
Bihar Prohibition & Excise Act, 2016 - Section 30(A)
High Courts23 Jul 2024Dismissed
Rakesh Kumar Srivastava Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1535
Indian Penal Code, 1860 - Section 34, 147, 148, 149, 341, 323, 324, 325, 307, 302, 304Code of Criminal Procedure, 1973 - Section 107, 313, 372, 377, 378
High Courts22 Jul 2024Disposed Of
Umesh Hajara Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1533
Bihar Prohibition and Excise Rules, 2021 - Rule 12(A)
High Courts15 Jul 2024Disposed Of
Kumari Rinki Singh Vs Union of India
Patna High Court · (2024) 07 PAT CK 1532