High Courts14 Jul 2024Allowed
Manoj Kumar Ranjan Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1555
Bihar & Orissa Public Demands Recovery Act, 1914 - Section 3(6)
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 4 of 27
High Courts14 Jul 2024Disposed Of
Rajeshwar Rao Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1554
High Courts14 Jul 2024Disposed Of
Soni Kumari @ Soni Devi Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1553
High Courts14 Jul 2024Disposed Of
High Court of Judicature at Patna through the Registrar General Vs Sundeshwar Kumar Das
Patna High Court · (2024) 07 PAT CK 1550
Constitution Of India, 1950 - Article 226
High Courts12 Jul 2024Dismissed
Umesh Yadav @ Umesh Prasad Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1534
Indian Penal Code, 1860 - Section 34, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(2)(V), 18Code of Criminal Procedure, 1973 - Section 438
High Courts11 Jul 2024Allowed
Lalan Mehat @ Lalan Kumar Mehta Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1549
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 20(b)(ii), 21(b)
High Courts11 Jul 2024Disposed Of
Ravindra Yadav Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1548
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 9, 10
High Courts11 Jul 2024Dismissed
Guddu Kumar Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1531
High Courts10 Jul 2024Allowed
Shobha Kumari Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1556
Guidelines of Sevika and Sahayika, 2011 - Rule 5(1)
High Courts10 Jul 2024Disposed Of
Idris Alam Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1547
High Courts09 Jul 2024Dismissed
Vikrant Electricals Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1546
High Courts08 Jul 2024Allowed
Sanjay Kumar Singh Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1545
Code of Criminal Procedure, 1973 - Section 451, 482
High Courts07 Jul 2024Allowed
Suyash Siddhant Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1544
Indian Penal Code, 1860 - Section 34Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13(B)
High Courts03 Jul 2024Dismissed
Kamta Prasad Mandal Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1530
High Courts02 Jul 2024Disposed Of
Meera Kumari Vs Indira Gandhi Institute of Medical Sciences Shekhpura
Patna High Court · (2024) 07 PAT CK 1552
High Courts02 Jul 2024Disposed Of
Bhagwan Prasad Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1551
Bihar Targeted Public Distribution System (Control) Order, 2016 - Section 32(iii)
High Courts02 Jul 2024Disposed Of
Harkheet Kumar Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1543
High Courts02 Jul 2024Allowed
Jyoti Kumari Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1542
High Courts02 Jul 2024Dismissed
Bharat Heavy Electricals Ltd Vs Amit Kumar Agrawal
Patna High Court · (2024) 07 PAT CK 1529
High Courts01 Jul 2024Dismissed
Chinchin Kumari Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1541