High Courts05 Jan 2024Allowed

Sanjay Mandal Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0031

Indian Penal Code, 1860 — Section 120B, 149, 201, 301, 302, 364Evidence Act, 1872 — Section 26, 27Code Of Criminal Procedure, 1973 — Section 162
High Courts05 Jan 2024Dismissed

Sanjay Gandhi Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0009

Bihar Civil Service (Judicial Branch) (Recruitment) Amendment Rules, 2014 — Rule 26Bihar and Orissa General Clauses Act, 1917 — Section 26
High Courts05 Jan 2024Allowed

Shanti Singh Vs Jugeshwar Nath Srivastava

Patna High Court · (2024) 01 PAT CK 0008

Limitation Act, 1963 — Article 137Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 4(1), Order 18 Rule 4(2), Order 22 Rule 10, Order 1 Rule 10(2)Transfer of Property Act, 1882 — Section 52
High Courts04 Jan 2024Disposed Of

M/S Dinesh Chandra Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0011

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts03 Jan 2024Allowed

Ravi Shankar Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0001

Constitution Of India, 1950 — Article 21, 39A, 41, 46, 300AMaintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 4, 5, 7, 8, 9, 10, 11, 13, 14, 15, 22, 23, 23(1), 23(2), 32Code of Criminal Procedure, 1973 — Section 125
High Courts02 Jan 2024Dismissed

Saryu Manjhi Vs State Of Bihar

Patna High Court · (2024) 01 PAT CK 0026

Code of Criminal Procedure, 1973 — Section 53A, 164, 313, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 376AB, 376DBProtection of Children from Sexual Offences Act, 2012 — Section 5, 6, 29, 42