High Courts11 Jan 2024Allowed
Yogendra Bahadur Singh Vs Surendra Bahadur Singh
Patna High Court · (2024) 01 PAT CK 0069
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 26 of 27
High Courts11 Jan 2024Allowed
Anil Kumar Vs Jahan Aara Khatoon
Patna High Court · (2024) 01 PAT CK 0037
Code of Civil Procedure, 1908 — Order 41 Rule 27Evidence Act, 1872 — Section 74
High Courts11 Jan 2024Allowed
Bharat Singh Vs Shatrudhan Singh
Patna High Court · (2024) 01 PAT CK 0036
Code of Civil Procedure, 1908 — Order 6 Rule 2, Order 6 Rule 7, Order 6 Rule 17
High Courts11 Jan 2024Allowed
Altamish @ Monu Vs Md. Tarique
Patna High Court · (2024) 01 PAT CK 0035
Code of Civil Procedure, 1908 — Section 151Indian Penal Code, 1860 — Section 448Specific Relief Act, 1963 — Section 6
High Courts11 Jan 2024Disposed Of
Jay Prakash Yadav Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0034
Bihar Prohibition & Excise (Amendment) Rules, 2022 — Rule 57BBihar Prohibition and Excise Act, 2016 — Section 30(a)
High Courts10 Jan 2024Partly Allowed
Shalini Priyadarshini Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0039
High Courts10 Jan 2024Partly Allowed
Sakal Bhandari Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0038
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304I, 323, 324Evidence Act, 1872 — Section 32(2)
High Courts10 Jan 2024Dismissed
Kari Yadav Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0015
Indian Penal Code, 1860 — Section 34, 304BCode of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2024Dismissed
Sneh Lata Das Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0019
High Courts09 Jan 2024Allowed
Sarvshree Durga Sattu Udyog Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0018
High Courts09 Jan 2024Partly Allowed
Binod Prajapati Vs Bihar State Power Holding Company Ltd
Patna High Court · (2024) 01 PAT CK 0017
Constitution Of India, 1950 — Article 226, 227Bihar Electricity Supply Code, 2007 — Rule 7.1(b)
High Courts09 Jan 2024Partly Allowed
Radhe Singh Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0016
Indian Penal Code, 1860 — Section 34, 302, 304II, 307, 324, 341, 504
High Courts08 Jan 2024Allowed
Janardan Rai @ Janardan Raut Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0025
Code of Civil Procedure, 1908 — Section 80, Order 9 Rule 13Code of Criminal Procedure, 1973 — Section 144, 145, 146Specific Relief Act, 1963 — Section 42
High Courts08 Jan 2024Dismissed
Brij Raj Kunwar @ Brij Raj Kumar Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0024
Constitution Of India, 1950 — Article 166, 226Bihar Pension Rules, 1950 — Rule 58, 59U.P. Retirement Benefits Rules, 1961 — Rule 3(8)
High Courts08 Jan 2024Allowed
Kalp Nath Pandey Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0023
Bihar Pension Rules, 1950 — Rule 43(b)Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471
High Courts08 Jan 2024Allowed
Ujjwal Kant Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0022
Constitution Of India, 1950 — Article 226
High Courts08 Jan 2024Allowed
Mani Mandal Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0021
Indian Penal Code, 1860 — Section 34, 302
High Courts08 Jan 2024Allowed
Ram Babu Singh Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0020
Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 302, 307, 323, 325, 341, 448Code of Criminal Procedure, 1973 — Section 313(1)(b), 374(2)Arms Act, 1959 — Section 27
High Courts05 Jan 2024Disposed Of
Rina Kumari Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0033
Constitution of India, 1950 — Article 14, 16, 311, 311(2)
High Courts05 Jan 2024Dismissed
Rameshwar Ram Vs Union Of India
Patna High Court · (2024) 01 PAT CK 0032