High Courts24 Jan 2024Allowed
Commissioner Of Income Tax Vs Dhananjay Kumar Yadav
Patna High Court · (2024) 01 PAT CK 0079
Income Tax Act, 1961 — Section 263
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 24 of 27
High Courts23 Jan 2024Dismissed
Deepnarayan Singh Vs Shahid Hassan
Patna High Court · (2024) 01 PAT CK 0078
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts23 Jan 2024Dismissed
Premlata Devi Vs Dr. Swatantra Kumar Singh
Patna High Court · (2024) 01 PAT CK 0077
Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 147
High Courts23 Jan 2024Allowed
Shyam Babu Sah And Anr Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0076
High Courts23 Jan 2024Disposed Of
Vidya Bharati Vs State Bihar
Patna High Court · (2024) 01 PAT CK 0075
Bihar Panchayat Raj Act, 2006 — Section 70(4), 70(5), 157
High Courts22 Jan 2024Dismissed
Neeraj Kumar Thakur Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0074
Indian Penal Code, 1860 — Section 144, 145, 147, 148, 149, 307, 323, 332, 333, 336, 337, 338, 353, 427Code Of Criminal Procedure, 1973 — Section 154, 162, 169, 170, 173
High Courts22 Jan 2024Disposed Of
Amit Lodha Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0073
Constitution of India, 1950 — Article 14, 21All India Services (Conduct) Rules, 1968 — Rule 13(1)(a), 14Prevention of Corruption Act, 1988 — Section 12, 13(1)(b), 13(2), 17A
High Courts22 Jan 2024Allowed
M/S Narayan Mandal Vs Union Of India
Patna High Court · (2024) 01 PAT CK 0072
Constitution of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 73, 74, 107, 107(1), 107(4)
High Courts22 Jan 2024Allowed
Manish Priyadarshi Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0071
Indian Penal Code, 1860 — Section 34, 419, 420, 464, 467, 468, 471, 506Evidence Act, 1872 — Section 92(4)Transfer of Property Act, 1882 — Section 54
High Courts22 Jan 2024Allowed
Jitendra Kumar @ Jitendra Choudhary @ Mithai Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0070
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27, 27(1)
High Courts19 Jan 2024
Dr. Poonam Singh Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0060
Bihar State Universities Act, 1976 — Section 2(c), 2(f), 2(i), 34, 36, 36(7), 57A
High Courts19 Jan 2024Allowed
Anand Prasad Sharma Vs Nagendra Singh
Patna High Court · (2024) 01 PAT CK 0059
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jan 2024Dismissed
Rita Devi Vs Surendra Bahelia @ Surendra Ram
Patna High Court · (2024) 01 PAT CK 0058
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 21 Rule 29, Order 21 Rule 97, Order 21 Rule 102
High Courts19 Jan 2024Dismissed
Vishnupad Bhagwan Vs Bihar State Board Of Religious Trust
Patna High Court · (2024) 01 PAT CK 0057
Code of Civil Procedure, 1908 — Section 10, 11, 47, 80, 96, Order 23, Order 2 Rule 2, Order 1 Rule 8, Order 41 Rule 31Bihar Hindu Religious Trust Board Act, 1950 — Section 2(1), 3, 29(2), 78
High Courts18 Jan 2024Allowed
Vikash Kumar Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0065
Bihar Civil Court (Class III and Class IV) Rules, 2009 — Rule 7, 12, 13, 14
High Courts18 Jan 2024Dismissed
Binod Kumar Singh Vs State Of Bihar And New Secretariat
Patna High Court · (2024) 01 PAT CK 0064
Constitution of India, 1950 — Article 226
High Courts18 Jan 2024Dismissed
Sanjiv Kumar Chandhariyavi Vs High Court Of Judicature At Patna
Patna High Court · (2024) 01 PAT CK 0063
Constitution of India, 1950 — Article 310, 311, 311(2)Bihar Service Code, 1952 &mdash Rule 74, 74(2), 74(b)(i), 74(b)(ii)
High Courts18 Jan 2024
XXX Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0062
Indian Penal Code, 1860 — Section 34, 120B, 307Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts18 Jan 2024Allowed
GT Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0061
Indian Penal Code, 1860 — Section 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts16 Jan 2024Allowed
Alam Sarwar @ Md. Alam Sarwar Vs State Of Bihar
Patna High Court · (2024) 01 PAT CK 0068
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27