High Courts29 Jan 1959Partly Allowed
Subhanand Chaudhary Vs Bindeshwari Thakur and Others
Patna High Court · AIR 1959 Patna 365
Limitation Act, 1908 — Section 14(1)
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 8 of 8
High Courts28 Jan 1959Allowed
L.M. Chatterjee Vs The State of Bihar
Patna High Court · AIR 1959 Patna 311 : (1959) CriLJ 888
Prevention of Corruption Act, 1947 — Section 5(1), 6
High Courts28 Jan 1959Allowed
Salina Jitendra Lal Sinha Vs Ram Charan Gope and Others
Patna High Court · AIR 1959 Patna 475
Easements Act, 1882 — Section 15
High Courts28 Jan 1959Allowed
State of Bihar Vs Jagdish Narain Singh
Patna High Court · AIR 1959 Patna 376 : (1959) CriLJ 1014
Bihar Essential Services Maintenance Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 451, 511Police (Incitement to Disaffection) Act, 1922 — Section 3
High Courts27 Jan 1959
The State Vs N. Nagamani, Dist. Magistrate
Patna High Court · AIR 1959 Patna 373 : (1959) CriLJ 1013
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3, 4
High Courts21 Jan 1959Allowed
Brijnandan Roy and Others Vs Jadunandan Singh and Others
Patna High Court · AIR 1960 Patna 41
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25, 100, 151
High Courts13 Jan 1959Dismissed
Bansidhar Estate Collieries and Industries Ltd. and Others Vs The State
Patna High Court · AIR 1959 Patna 319
High Courts13 Jan 1959Dismissed
Ramchandra Prasad Sinha Vs Union of India (UOI) and Another
Patna High Court · AIR 1959 Patna 316
Railways Act, 1890 — Section 66, 68, 82A
High Courts12 Jan 1959Dismissed
Ramjee Ojha Vs Chandradip Kahar and Others
Patna High Court · AIR 1959 Patna 449
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1908 — Article 11
High Courts12 Jan 1959Dismissed
Budhan Singh Vs Bindheshwari Prasad Singh and Another
Patna High Court · AIR 1959 Patna 521
Bihar Panchayat Raj Act, 1948 — Section 49
High Courts09 Jan 1959Dismissed
Hira Lal Chaudhury Vs Ramanand Chaudhury and Others
Patna High Court · AIR 1959 Patna 515
Bihar Agricultural Income Tax Act, 1948 — Section 42, 42(1)Evidence Act, 1872 — Section 115, 65, 74Income Tax Act, 1922 — Section 3, 54
High Courts08 Jan 1959Dismissed
Jagdeo Mahton and Others Vs Ram Bahadur Singh and Others
Patna High Court · AIR 1959 Patna 457
Transfer of Property Act, 1882 — Section 103, 83, 84
High Courts07 Jan 1959
Associated Cement Companies, Ltd. Vs Central Government Industrial Tribunal and Others
Patna High Court · (1959) 2 LLJ 639
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 33, 33A
High Courts07 Jan 1959
Burn and Co. Ltd. Vs State of Bihar and Another
Patna High Court · AIR 1959 Patna 503 : (1959) 10 STC 281
Constitution of India, 1950 — Article 286, 286(2)
High Courts06 Jan 1959Allowed
Union of India (UOI) Vs Dhansar Coal Co. Ltd.
Patna High Court · AIR 1959 Patna 347
Civil Procedure Code, 1908 (CPC) — Section 79Colliery Control Order, 1945 — Rule 10A, 8Constitution of India, 1950 — Article 300
High Courts06 Jan 1959Allowed
Rupa Nonia Vs Ram Brich Pathak and Others
Patna High Court · AIR 1959 Patna 164
Evidence Act, 1872 — Section 91Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 17, 49
High Courts05 Jan 1959Dismissed
Sm. Jasoda Kumari Sewani and Others Vs Sm. Satyabhama Sewani and Others
Patna High Court · AIR 1960 Patna 76
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2)
High Courts05 Jan 1959Dismissed
Sukhi Sahu Vs Prayag Sah and Others
Patna High Court · AIR 1959 Patna 508
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 45, 46Evidence Act, 1872 — Section 44
High Courts05 Jan 1959Allowed
The State of Bihar Vs Dr. G.H. Grant and Another
Patna High Court · AIR 1959 Patna 343
Land Acquisition Act, 1894 — Section 11, 12, 16, 18, 3
High Courts02 Jan 1959Dismissed
Ramkishun Lal and Another Vs Ugramohan Dass and Others
Patna High Court · AIR 1960 Patna 8
Civil Procedure Code, 1908 (CPC) — Section 53