High Courts01 Mar 1959
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1961) 42 ITR 774
Income Tax Act, 1961 — Section 10(4), 12(2), 18A
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 7 of 8
High Courts27 Feb 1959Allowed
Rameshwar Kumar and Others Vs R.P. Mishra and Others
Patna High Court · AIR 1959 Patna 488
Bihar Land Acquisition (Amendment) Act, 1956 — Section 35, 4Constitution of India, 1950 — Article 255, 31(2), 31(3), 35(1)
High Courts26 Feb 1959
Baldeo Narain Singh and Others Vs State of Bihar
Patna High Court · AIR 1959 Patna 442
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Contract Act, 1872 — Section 151, 152Evidence Act, 1872 — Section 115
High Courts25 Feb 1959Dismissed
Shyamakant Lal Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 511
Bihar Land Reforms Act, 1950 — Section 6, 9, 9(1)Mines Act, 1923 — Section 3
High Courts25 Feb 1959
Balak Das and Another Vs Bhagwan Das @ Bhagwan Bhagat and Another
Patna High Court · AIR 1960 Patna 60 : (1960) CriLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1959Allowed
Bansidhar Lal Vs Asst. Custodian, Evacuee Property and Others
Patna High Court · AIR 1960 Patna 306
Administration of Evacuee Property Act, 1950 — Section 48(3)
High Courts19 Feb 1959Dismissed
Naurang Rai Chirangi Lal Vs The State of Bihar and Another
Patna High Court · AIR 1959 Patna 268
Bihar Milled Rice Price Control Order, 1958 — Section 17Bihar Milled Rice Procurement (Levy) Order, 1958 — Section 1Constitution of India, 1950 — Article 19(1), 19(5), 19(6)
High Courts17 Feb 1959
Bansidhar and Another Vs Matru Mal and Others
Patna High Court · AIR 1959 Patna 517
Easements Act, 1882 — Section 15, 28, 32
High Courts14 Feb 1959Allowed
Ramautar Sharma Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 520
Bihar Education Code, 1961 — Article 357A
High Courts14 Feb 1959Allowed
Santan Narain Tewari Vs Saran Narain Tewari and Others
Patna High Court · AIR 1959 Patna 331
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Feb 1959Allowed
Mt. Kulwanti Devi and Others Vs Ajodhi Singh and Others
Patna High Court · AIR 1959 Patna 591
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts14 Feb 1959Allowed
Sukhdeo Kumar Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 580
Motor Vehicles Act, 1939 — Section 48, 64, 64A
High Courts11 Feb 1959Allowed
Mohammad Shahabuddin and Another Vs Mt. Umator Rasool and Others
Patna High Court · AIR 1960 Patna 511
High Courts11 Feb 1959Dismissed
Harish Chandra Prasad Vs Shah Qasim Gani and Others
Patna High Court · AIR 1961 Patna 291
Transfer of Property Act, 1882 — Section 100
High Courts05 Feb 1959Allowed
Phulchand Ram Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 393
Bihar Motor Vehicles Rules, 1940 — Rule 46Motor Vehicles Act, 1939 — Section 57, 57(3), 64
High Courts04 Feb 1959Dismissed
Dayabhai Gokulbhai Patel Vs The State of Bihar
Patna High Court · AIR 1959 Patna 389 : (1959) 10 STC 483
Bihar Sales Tax Act, 1947 — Section 2, 24, 25, 25(1), 25(2)Central Excise Rules, 1944 — Rule 19, 24, 25, 28, 29Constitution of India, 1950 — Article 226
High Courts03 Feb 1959Dismissed
Ram Saroop Dhanuk and Another Vs Ishwar Sao and Another
Patna High Court · AIR 1959 Patna 423 : (1959) CriLJ 1099
Bihar Panchayat Raj Act, 1947 — Section 70, 73Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 380, 457
High Courts03 Feb 1959Dismissed
Behar Journals Ltd. Vs Ali Hasan and Another
Patna High Court · AIR 1959 Patna 431 : (1959) 2 LLJ 536
Industrial Disputes Act, 1947 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 10Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2, 3(1)
High Courts30 Jan 1959
Rambarai Singh Vs State of Bihar and Another
Patna High Court · AIR 1959 Patna 326 : (1960) 2 LLJ 439
Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 243Police Act, 1861 — Section 8
High Courts30 Jan 1959Dismissed
Punit Mahton and Others Vs Mahabir Mahton and Others
Patna High Court · AIR 1959 Patna 531
Evidence Act, 1872 — Section 92