High Courts08 May 1959
Smt. Gouri Kumari Devi Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 270 : (1959) 37 ITR 220
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 6 of 8
High Courts08 May 1959Allowed
Sk. Nawab and Others Vs Baijnath Choudhury and Others
Patna High Court · AIR 1960 Patna 174
Usurious Loans Act, 1918 — Section 3, 3(1)
High Courts05 May 1959Dismissed
Saligram Singh and Others Vs Baldeo Singh and Others
Patna High Court · AIR 1960 Patna 56
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 66
High Courts30 Apr 1959Allowed
Jamilur Rahman Vs Laxmi Narain and Others
Patna High Court · AIR 1959 Patna 582
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts24 Apr 1959Dismissed
Munshi Banesh Prasad and Others Vs Jalpa Shankar Varma and Others
Patna High Court · AIR 1960 Patna 260
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11
High Courts16 Apr 1959Allowed
Smt. Benarasi Debi Vs New India Assurance Co. Ltd.
Patna High Court · AIR 1959 Patna 540
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2Contract Act, 1872 — Section 13, 7Evidence Act, 1872 — Section 114
High Courts14 Apr 1959Dismissed
Hemant Kumar Pande and Another Vs Somenath Pandey and Others
Patna High Court · AIR 1959 Patna 557
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Womens Right to Property Act, 1937 — Section 3, 3(2), 3(3)
High Courts08 Apr 1959Allowed
Ramdhani Sahu and Others Vs Jagdeo Lall Marwari and Others
Patna High Court · AIR 1960 Patna 316
Chotanagpur Tenancy Act, 1908 — Section 46Limitation Act, 1908 — Article 142, 144
High Courts08 Apr 1959Dismissed
Sri Kishun Raut and Others Vs Ram Brich Singh and Others
Patna High Court · AIR 1960 Patna 43
Limitation Act, 1908 — Article 144
High Courts07 Apr 1959Dismissed
Patai Dhorain and Others Vs Digam Dhora and Others
Patna High Court · AIR 1960 Patna 318
Succession Act, 1925 — Section 283
High Courts01 Apr 1959Allowed
Champra Oraon Vs State of Bihar and Others
Patna High Court · AIR 1959 Patna 382
Constitution of India, 1950 — Article 309Registration Act, 1908 — Section 69
High Courts30 Mar 1959Allowed
Ramautar Singh Vs Sm. Ramsundari Kur and Others
Patna High Court · AIR 1959 Patna 585
Evidence Act, 1872 — Section 92Succession Act, 1925 — Section 2, 62
High Courts20 Mar 1959Allowed
Ram Narain Prasad Yadav Vs Subnath Deogam and Others
Patna High Court · AIR 1960 Patna 566
Representation of the People Act, 1951 — Section 123(3)
High Courts20 Mar 1959
Badri Narain Singh and Others Vs Kamdeo Prasad Singh and Another
Patna High Court · AIR 1961 Patna 41
Bihar Land Reforms Act, 1950 — Section 4, 6Constitution of India, 1950 — Article 191Contract Act, 1872 — Section 56
High Courts19 Mar 1959Allowed
Johari Lal and Another Vs The Bihar State Co-operative Bank Ltd.
Patna High Court · AIR 1959 Patna 477
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 56Limitation Act, 1908 — Article 120, 62
High Courts18 Mar 1959
Ramjanam Bharthi Vs Mt. Dhurandhar Kuer and Others
Patna High Court · AIR 1959 Patna 506
Contract Act, 1872 — Section 19Limitation Act, 1908 — Section 19Specific Relief Act, 1877 — Section 22
High Courts18 Mar 1959Allowed
Chhotan Mahton and Others Vs State
Patna High Court · AIR 1959 Patna 362 : (1959) CriLJ 1009
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 101, 102, 103, 104, 5
High Courts16 Mar 1959Dismissed
Vishun Prasad Bhadani Vs Union of India (UOI)
Patna High Court · AIR 1960 Patna 323
Railways Act, 1890 — Section 47(1)Railways Rules, 1890 — Rule 2
High Courts09 Mar 1959Allowed
Gajadhar Lodha Vs Khas Mahatadih Colliery Co. and Others
Patna High Court · AIR 1959 Patna 562
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106, 108
High Courts06 Mar 1959Dismissed
Jagdish Thakur and Others Vs Jadoo Pandey and Others
Patna High Court · AIR 1959 Patna 549 : (1959) CriLJ 1460
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148