High Courts29 Jul 1959Dismissed
Harbans Narain Singh Vs Ramdhari Mahton and Others
Patna High Court · AIR 1960 Patna 51
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60, 83
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 5 of 8
High Courts28 Jul 1959Allowed
Jagdish Pandey Vs Rameshwar Chaubey and Others
Patna High Court · AIR 1960 Patna 54
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jul 1959Dismissed
Baldeo Narain Singh and Others Vs Babuaji Mahton and Another
Patna High Court · AIR 1960 Patna 269
Limitation Act, 1908 — Article 116
High Courts22 Jul 1959Allowed
Asharfi Lall Dass Vs Ram Prasad Jha and Others
Patna High Court · AIR 1960 Patna 52
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Jul 1959Dismissed
Syed Shah Mohammad Abdali and Another Vs The State of Bihar
Patna High Court · AIR 1960 Patna 98
Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 14, 19
High Courts15 Jul 1959
Chittaranjan Saha Vs The State
Patna High Court · AIR 1960 Patna 168 : (1960) CriLJ 503
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 403
High Courts15 Jul 1959Allowed
Sewsagar Avasty Vs Satyanarain Sah and Others
Patna High Court · AIR 1960 Patna 145
Bihar Cotton Cloth and Yarn Dealers (Licensing and Control) Order, 1944 — Section 2(10)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Contract Act, 1872 — Section 23, 60
High Courts10 Jul 1959Allowed
Nandlal Singh and Another Vs Mt. Baratan and Others
Patna High Court · AIR 1960 Patna 82
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 7 Rule 11Limitation Act, 1908 — Section 14Suits Valuation Act, 1887 — Section 8
High Courts08 Jul 1959Allowed
Chiranjilal Agarwala Vs Chittaranjan Mukherjee
Patna High Court · AIR 1960 Patna 305
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 145Registration Act, 1908 — Section 17(1)
High Courts03 Jul 1959Dismissed
Mt. Sarjug Chaudhrain and Others Vs Dwarka Prasad and Others
Patna High Court · AIR 1960 Patna 231
Limitation Act, 1908 — Article 11A
High Courts02 Jul 1959Dismissed
Sheoraj Nandan Singh Vs Shri Ramjanki and Others
Patna High Court · AIR 1960 Patna 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 63Limitation Act, 1908 — Article 11
High Courts01 Jul 1959
Kameshwar Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 31
Income Tax Act, 1961 — Section 12(2), 18A
High Courts01 Jul 1959Dismissed
Mt. Bibi Bashirunnisan Vs Habib Ahmad and Others
Patna High Court · AIR 1960 Patna 264
Transfer of Property Act, 1882 — Section 101
High Courts01 Jul 1959
K.C. Mukherjee and Another Vs Commissioner of Income Tax
Patna High Court · AIR 1959 Patna 529 : (1959) 37 ITR 224
Income Tax Act, 1961 — Section 28, 34
High Courts04 Jun 1959
S.N. Sahi Vs Vishwanath Lal
Patna High Court · AIR 1960 Patna 10 : (1960) CriLJ 102 : (1960) 1 LLJ 223
Companies Act, 1956 — Section 2(24)Industrial Disputes Act, 1947 — Section 1Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 14, 15, 18(1), 2, 6
High Courts21 May 1959
Prahlad Sahni and Another Vs The State
Patna High Court · AIR 1960 Patna 115 : (1960) CriLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts15 May 1959Allowed
Rameshwar Sinha and Another Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 6
Motor Vehicles Act, 1939 — Section 64
High Courts15 May 1959Dismissed
Bihar Provincial Electric Workers Federation and Another Vs The State of Bihar and Another
Patna High Court · AIR 1960 Patna 104 : (1959) 2 LLJ 807
Industrial Disputes Act, 1947 — Section 12(5)
High Courts14 May 1959
Dr. Haji Muhammad Ahsanul Tauhid Vs Shah Akhtar Hussain and Others
Patna High Court · AIR 1960 Patna 106
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 58
High Courts13 May 1959
Motipur Zamindary Company Ltd. Vs The State of Bihar
Patna High Court · (1959) 10 STC 413
Bihar Sales Tax Act, 1944 — Section 25(1)Bihar Sales Tax Act, 1947 — Section 6