High Courts21 Sept 1959
William Jacks and Company Limited Vs The State of Bihar
Patna High Court · (1960) 11 STC 242
Constitution of India, 1950 — Article 286
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 3 of 8
High Courts19 Sept 1959Dismissed
Nageshwar Prasad and Another Vs Lakshman Prasad
Patna High Court · AIR 1960 Patna 171
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90(1), Order 5 Rule 15, 39
High Courts19 Sept 1959
Raghubans Prasad and Another Vs State (Prabhu Dayal Missir)
Patna High Court · AIR 1961 Patna 397 : (1961) CriLJ 528
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369
High Courts18 Sept 1959
RAM CHANDRA SINGH RAMNIK LAL Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1961) 42 ITR 780
Income Tax Act, 1961 — Section 13
High Courts18 Sept 1959
Ram Chandra Singh Ramnik Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 295
Income Tax Act, 1961 — Section 13, 66(1)
High Courts17 Sept 1959
Firm Ramlochan Ram Lakshmi Prasad and Others Vs Maikha Sethani
Patna High Court · AIR 1960 Patna 271
Evidence Act, 1872 — Section 114Guardians and Wards Act, 1890 — Section 17, 29Trusts Act, 1882 — Section 47
High Courts15 Sept 1959
Ramji and Others Vs Rambhusan Das and Others
Patna High Court · AIR 1960 Patna 242
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts10 Sept 1959Dismissed
Deep Narain Singh and Others Vs Mt. Dhaneshwari and Others
Patna High Court · AIR 1960 Patna 201
Arbitration Act, 1940 — Section 13, 17, 2, 30, 33Limitation Act, 1908 — Article 158
High Courts10 Sept 1959Dismissed
Lalchand Khatri and Others Vs The State
Patna High Court · AIR 1961 Patna 260 : (1961) CriLJ 841
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110, 179, 181, 182Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 400
High Courts08 Sept 1959
Deo Narayan Singh Ishwar Narayan Singh Vs The State of Bihar
Patna High Court · (1960) 11 STC 436
Bihar Sales Tax Act, 1944 — Section 13, 13(3), 25(2)(b)
High Courts07 Sept 1959Dismissed
M.N. Sharma and Others Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 212
Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 12, 12(2), 29(2)Motor Vehicles Act, 1939 — Section 64A
High Courts04 Sept 1959Dismissed
S.K. Sen Vs Provincial P.W.D., State of Bihar and Another
Patna High Court · AIR 1960 Patna 159
Constitution of India, 1950 — Article 299, 299(1)
High Courts02 Sept 1959
Blackwood Hodge (India) Limited Vs The State of Bihar and Another
Patna High Court · (1960) 11 STC 41
Constitution of India, 1950 — Article 286
High Courts02 Sept 1959Allowed
Umanath Prasad and Others Vs Dhirendra Kumar Singh
Patna High Court · AIR 1960 Patna 125
Criminal Procedure Code, 1898 (CrPC) — Section 146Penal Code, 1860 (IPC) — Section 188
High Courts02 Sept 1959
Umanath Prasad and Others Vs Dhirendra Prasad Singh and Others
Patna High Court · (1960) CriLJ 387
Penal Code, 1860 (IPC) — Section 188
High Courts02 Sept 1959Allowed
Sudarshan Singh and Others Vs Suresh Singh and Others
Patna High Court · AIR 1960 Patna 45
High Courts01 Sept 1959Partly Allowed
Chandradip Rai and Others Vs Mahip Rai and Others
Patna High Court · AIR 1960 Patna 112
Hindu Succession Act, 1956 — Section 14
High Courts01 Sept 1959Dismissed
Dr. Tribhuwan Nath Vs The State of Bihar and Another
Patna High Court · AIR 1960 Patna 116
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 311, 311(2)Public Servants (Inquiries) Act, 1850 — Section 2, 3, 4
High Courts31 Aug 1959Dismissed
Sheonandan Prasad Sao Vs Ugrah Sao and Others
Patna High Court · AIR 1960 Patna 66
Limitation Act, 1908 — Article 120
High Courts31 Aug 1959Allowed
B.N. Kataruka and sons Vs Chaulhai Nayak and Others
Patna High Court · AIR 1960 Patna 259
Contract Act, 1872 — Section 63Sales of Goods Act, 1930 — Section 60