High Courts25 Aug 1959Allowed
Ramsaran Singh and Others Vs State of Bihar
Patna High Court · AIR 1960 Patna 232 : (1960) CriLJ 636
Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 439, 499, 514, 517Penal Code, 1860 (IPC) — Section 97, 99
COURT ARCHIVE
Patna High Court judgments, 1959
160 judgments · page 4 of 8
High Courts24 Aug 1959Dismissed
Rajaram Sah Vs Narad Thakur
Patna High Court · AIR 1960 Patna 136
Civil Procedure Code, 1908 (CPC) — Section 21Suits Valuation Act, 1887 — Section 11
High Courts24 Aug 1959Dismissed
Ramsarup Prasad Vs Shiva Dutta Prasad
Patna High Court · AIR 1960 Patna 560
Civil Procedure Code, 1908 (CPC) — Section 148Patna High Court General Rules and Circular Order, 1954 — Rule 18
High Courts20 Aug 1959Allowed
Mohammad Jabir and Others Vs Narain Prasad Daruka and Others
Patna High Court · AIR 1960 Patna 126
Civil Procedure Code, 1908 (CPC) — Section 38Limitation Act, 1908 — Article 182, 182(4)
High Courts20 Aug 1959Allowed
Lakhan Lal Puri and Another Vs Richu Mian and Others
Patna High Court · AIR 1960 Patna 181
Hindu Womens Right to Property Act, 1937 — Section 4
High Courts16 Aug 1959Allowed
Mt. Bibi Sharifan Vs Sheikh Salahuddin and Others
Patna High Court · AIR 1960 Patna 297
Bihar Tenancy Act, 1885 — Section 12, 183, 195, 26A
High Courts12 Aug 1959
The State of Bihar Vs Chandreshwar Prasad, Pleader
Patna High Court · AIR 1960 Patna 1 : (1960) CriLJ 97
Criminal Procedure Code, 1898 (CrPC) — Section 476Legal Practitioners Act, 1879 — Section 13, 14
High Courts12 Aug 1959Dismissed
Lakhuram Hariram Vs Union of India (UOI) and Another
Patna High Court · AIR 1960 Patna 192
Evidence Act, 1872 — Section 123Civil Procedure Code, 1908 (CPC) — Order 11 Rule 19, Order 11 Rule 19(2)
High Courts11 Aug 1959
Wali Mohammad and Others Vs Mt. Pano and Others
Patna High Court · AIR 1960 Patna 128
Arbitration Act, 1940 — Section 14, 17Registration Act, 1908 — Section 17(1)
High Courts11 Aug 1959
KUMAR TARANAND SINHA Vs STATE OF BIHAR.
Patna High Court · (1960) 40 ITR 460
Bihar Agricultural Income Tax Act, 1938 — Section 2(m), 28(3), 3
High Courts10 Aug 1959Dismissed
Ramdas Sah and Another Vs Jagarnath Prasad and Others
Patna High Court · AIR 1960 Patna 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 23 Rule 3Registration Act, 1908 — Section 17(2)
High Courts07 Aug 1959Allowed
Satyadeo Narain Lal Vs Municipal Commissioners and Others
Patna High Court · AIR 1960 Patna 84
Bihar and Orissa Municipal Act, 1922 — Section 100, 107, 107(1), 107(2), 38(1)
High Courts05 Aug 1959Allowed
Zobair Ahmad and Another Vs Jainandan Prasad Singh
Patna High Court · AIR 1960 Patna 147
Transfer of Property Act, 1882 — Section 6
High Courts05 Aug 1959Dismissed
Manager, Searchlight Press Vs Factories Inspector
Patna High Court · AIR 1960 Patna 33 : (1960) 1 LLJ 219
Payment of Wages Act, 1936 — Section 1(6), 15, 15(3), 15(5), 2
High Courts04 Aug 1959
Lachmi Koeri Vs The State of Bihar
Patna High Court · AIR 1960 Patna 62 : (1960) CriLJ 271
Penal Code, 1860 (IPC) — Section 300, 302, 99
High Courts04 Aug 1959
Tirbeni Kahar Vs State of Bihar
Patna High Court · AIR 1960 Patna 131
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 215, 561A
High Courts04 Aug 1959
Sheikh Rahmat Ali Vs The Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 58 : (1960) 39 ITR 506
Income Tax Act, 1961 — Section 10(2)(ix), 66(1)
High Courts31 Jul 1959Allowed
Baidyanath Rai and Another Vs Satyanarain Rai and Others
Patna High Court · AIR 1960 Patna 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 11Evidence Act, 1872 — Section 115
High Courts29 Jul 1959Allowed
Pragash Singh and Others Vs Madan Mohan Prasad Singh and Others
Patna High Court · AIR 1960 Patna 47
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27(1), 105