High Courts29 Jan 2018Disposed Off
Shri Krishna Mohan Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0043
COURT ARCHIVE
Patna High Court judgments, 2018
1,105 judgments · page 50 of 56
High Courts29 Jan 2018
Lal Bhushan Singh Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0038
Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable case
High Courts29 Jan 2018Allowed
Sindhu Devi @ Sindhu Kumari Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0037
Constitution of India, Article 226, Article 311 - Power of High Courts to Issue certain writs - Dismissal, removal or reduction in rank of persons employed in civil capacities under the Union
High Courts29 Jan 2018Allowed
Asha Pandey Vs ACIT Central Circle, Muzaffarpur
Patna High Court · (2018) 01 PAT CK 0036
Income Tax Act, 1961, Section 260A, Section 260A, Section 260A, Section 260A, Section 158BFA(1), S
High Courts29 Jan 2018Allowed
Sanjay Bosak Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0035
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts29 Jan 2018Dismissed
Ram Ashish Singh & Ors Vs The Secretary, Department Of Personnel And Administrative & Ors
Patna High Court · (2018) 1 PLJR 898
Constitution Of India, 1950 — Article 318
High Courts29 Jan 2018Dismissed
Chandra Mohan Jha Vs The Union of India & Ors
Patna High Court · (2018) 01 PAT CK 0031
High Courts25 Jan 2018Dismissed
Rajesh Kumar Jaiswal Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2018) 3 PLJR 436
Code Of Criminal Procedure, 1973 — Section 156(3), 157, 157(B)(2), 197, 468, 468(2)(b)Bihar Reservation Of Vacancies In The Post And Services (For Scheduled Caste, Scheduled Tribe And Other Backward Classes) Act, 1991 — Section 4, 12, 13
High Courts25 Jan 2018Dismissed
Dinesh Kumar Mishra Vs State Of Bihar And Ors
Patna High Court · (2018) 3 PLJR 246
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts25 Jan 2018Disposed Of
Kunj Bihari Sharma Vs Bihar School Examination Board And Ors
Patna High Court · (2018) 3 PLJR 237
Constitution Of India, 1950 — Article 226
High Courts25 Jan 2018Disposed Off
Sunita Kumari Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0030
High Courts25 Jan 2018
State Bank of India Vs Basudeo Prasad Mandal & Ors
Patna High Court · (2018) 01 PAT CK 0029
Code of Civil Procedure, 1908, Order 8Rule 14 -Specific Relief Act, 1963, Section 34 - Discretion of court as to declaration of status or right
High Courts25 Jan 2018Allowed
Umesh Singh Vs The State Of Bihar
Patna High Court · (2018) 01 PAT CK 0028
Code of Criminal Procedure, 1973, Section 374(2) - Appeals from convictionsIndian Penal Code, 1860, Section 302, Section 34, Secti
High Courts25 Jan 2018Allowed
Shyamjit Rai & Ors Vs State of Bihar
Patna High Court · (2018) 01 PAT CK 0027
Code of Criminal Procedure, 1973, Section 145, Section 146 - Procedure where dispute concerning land or water is likely to cause breach of peace - Power to attach subject of dispute and to app
High Courts25 Jan 2018Disposed Off
Narendra Kumar & Ors Vs The State of Bihar & Ors
Patna High Court · (2018) 01 PAT CK 0026
High Courts25 Jan 2018Dismissed
Dashrath Rai Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0025
Code of Criminal Procedure, 1973, Section 313, Section 319 - Power to examine the accused - Power to proceed against other persons appearing to be guilty of offenceIndian
High Courts25 Jan 2018Dismissed
Chandeshwar Sah & Anr Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0024
Code of Criminal Procedure, 1973, Section 313, Section 319 - Power to examine the accused - Power to proceed against other persons appearing to be guilty of offenceIndian
High Courts25 Jan 2018Dismissed
Hari Ram & Anr Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0023
Indian Penal Code, 1860, Section 304-B -Evidence Act, 1872, Section 106 - Burden of proving fact especially within knowledge
High Courts25 Jan 2018Allowed
Kundan Kumar Vs State of Bihar & Anr
Patna High Court · (2018) 01 PAT CK 0022
Indian Penal Code, 1860, Section 342, Section 109, Section 504, Section 500, Section 469, Section 466 - Puni
High Courts25 Jan 2018
Sattar Mian Vs The State of Bihar
Patna High Court · (2018) 01 PAT CK 0021
Code of Criminal Procedure, 1973, Section 107 - Security for keeping the peace in other casesIndian Penal Code, 1860, Section 395 - Punishment for dacoity