High Courts31 Jan 2018Dismissed

Kumar Mithilesh Prasad Singh Vs The State of Bihar

Patna High Court · (2018) 4 PLJR 243

Indian Penal Code, 1860 — Section 120(B), 406, 409, 419, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 8, 9, 13(1)(c)Judges (Protection) Act, 1985 — Section 2, 2(a), 3, 3(1), 3(2)
High Courts30 Jan 2018Dismissed

The State of Bihar Vs Mohan Kurmi & Ors

Patna High Court · (2018) 01 PAT CK 0057

Code of Criminal Procedure, 1973, Section 378(1), Section 378(3) - Appeal in case of acquittal - Appeal in case of acquittalIndian Penal Code, 1860, S
High Courts30 Jan 2018Dismissed

Pritam Kumar Vs The State of Bihar & Anr

Patna High Court · (2018) 01 PAT CK 0046

Code of Criminal Procedure, 1973, Section 482, Section 200 - Saving of inherent powers of High Court - Examination of complainantNegotiable Instruments Act, 1881,