High Courts15 Jul 2025Disposed Of
Jay Prakash Prabhakar Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1299
Bihar Gram Katchahry Nyay Mitra (Employment, Service Conditions and Duties) Rules, 2007 - Rule 12, 13
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 50 of 2,796
High Courts27 Jun 2025Dismissed
Rakesh Singh Vs State Of Bihar
Patna High Court · (2025) 06 PAT CK 0956
Code of Criminal Procedure, 1973 - Section 164, 313, 374(2)Indian Penal Code, 1860 - Section 34, 299, 300, 304, 302
High Courts16 Jun 2025Allowed
Shrawan Paswan @ Laddu Paswan Vs State Of Bihar
Patna High Court · (2025) 06 PAT CK 0955
Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 34, 201, 304(B), 306, 498(A)Evidence Act, 1872 - Section 113(B)
High Courts16 Jun 2025Dismissed
Bebi Kumari @ Bebi Devi Vs State Of Bihar
Patna High Court · (2025) 06 PAT CK 0954
Constitution Of India, 1950 - Article 32, 226Code of Civil Procedure, 1908 - Section 11
High Courts16 May 2025Allowed
Lilawati Devi Vs Ranglal Paswan @ Khesari Paswan
Patna High Court · (2025) 05 PAT CK 1256
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 8 Rule 2
High Courts14 May 2025Disposed Of
Singodwala Warehousing and Logistics Pvt. Ltd Vs State of Bihar
Patna High Court · (2025) 05 PAT CK 1255
High Courts12 May 2025Disposed Of
Raja Ram Choudhary Vs Aditya Chandra Jha
Patna High Court · (2025) 05 PAT CK 1254
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 2 Rule 2
High Courts08 May 2025Disposed Of
Lalita Devi Vs Union of India
Patna High Court · (2025) 05 PAT CK 1253
Constitution Of India, 1950 - Article 15
High Courts05 May 2025Allowed
Karanveer Singh Yadav Enterprises Private Limited Vs Union of India
Patna High Court · (2025) 05 PAT CK 1251
Finance Act, 1994 - Section 65(105), 67, 68, 70, 73(1), 78
High Courts30 Apr 2025Dismissed
Suman Kumari Vs State of Bihar
Patna High Court · (2025) 04 PAT CK 1448
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 413Indian Penal Code, 1860 - Section 376, 504, 506Code of Criminal Procedure, 1973 - Section 164, 313
High Courts22 Apr 2025Disposed Of
Vijay Bahadur Singh Vs State Of Bihar
Patna High Court · (2025) 04 PAT CK 1447
High Courts18 Apr 2025Disposed Of
Rekha Sharma Vs Sudhir Kumar
Patna High Court · (2025) 04 PAT CK 1446
Hindu Marriage Act, 1955 - Section; 25, 25(1)
High Courts10 Apr 2025Allowed
Ganga Sagar Giri Vs State of Bihar
Patna High Court · (2025) 04 PAT CK 1444
Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 302Arms Act, 1959 - Section 27
High Courts04 Apr 2025Allowed
Meera Devi Vs State Of Bihar
Patna High Court · (2025) 04 PAT CK 1445
Indian Penal Code, 1860 - Section 307, 323, 448, 341, 504, 506Code of Criminal Procedure, 1973 - Section 372, 378, 378(2), 393, 401(4)
High Courts04 Apr 2025Disposed Of
Awadhesh Kumar Upadhayay Vs Bihar School Examination Board Patna
Patna High Court · (2025) 04 PAT CK 1443
High Courts27 Mar 2025Disposed Of
Ishwar Rai Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1412
Modified Assured Career Progression - Rule 3
High Courts24 Mar 2025Dismissed
Mahesh Kumar @ Mahesh Kumar Raut Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1413
Indian Penal Code, 1860 - Section 34, 120(B), 302, 414, 467, 468Arms Act, 1959 - Section 25(1)(B)Code of Criminal Procedure, 1973 - Section 173 (2), 190(1)(B), 227, 482
High Courts24 Mar 2025Allowed
Manoj Kumar Agrawal Vs Gayatri Devi
Patna High Court · (2025) 03 PAT CK 1411
Code of Civil Procedure, 1908 - Section 151, Order 23 Rule 3
High Courts21 Mar 2025Disposed Of
Rewati Kant Singh Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1410
Constitution Of India, 1950 - Article 14
High Courts20 Mar 2025Disposed Of
Anand Kumar Jha Vs State of Bihar
Patna High Court · (2025) 03 PAT CK 1408