High Courts19 Aug 2025Disposed Of
Pritee Kumari @ Priti Kumari Vs B.R. Ambedkar
Patna High Court · (2025) 08 PAT CK 0868
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 48 of 2,796
High Courts19 Aug 2025Disposed Of
Okaya Power Private Limited Vs Union of India
Patna High Court · (2025) 08 PAT CK 0865
Central Goods and Services Tax Act, 2017 - Section 112
High Courts18 Aug 2025Disposed Of
Rajesh Kumar Sinha Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0866
High Courts14 Aug 2025Disposed Of
Saraswati Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0867
Bihar Prohibition and Excise Act, 2016 - Section 30(a), 58(2)
High Courts13 Aug 2025Disposed Of
Mahant Kamal Narayan Das Parentage Unknown Chela of Late Mahant Balram Das Vs Jagat Narayan Sharma
Patna High Court · (2025) 08 PAT CK 0862
High Courts12 Aug 2025Dismissed
State of Bihar Vs Bhola Singh and Ors
Patna High Court · (2025) 08 PAT CK 0861
High Courts08 Aug 2025Disposed Of
Balraj Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0860
Constitution Of India, 1950 - Article 226Bihar Goods and Services Tax Act, 2017 - Section 73, 128(A)
High Courts08 Aug 2025Dismissed
Heba Printing Works Mohali Road Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0859
Bihar Goods and Services Tax Act, 2017 - Section 73(1), 73(9)
High Courts08 Aug 2025Allowed
Khushboo Kumari @ Khushbu Kumari Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0858
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12
High Courts07 Aug 2025Disposed Of
Sanjay Dutt Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0850
High Courts06 Aug 2025Disposed Of
Santosh Kumar Mandal Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0851
High Courts05 Aug 2025Dismissed
Usha Kumari @ Usha Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0854
High Courts05 Aug 2025Disposed Of
Rohit Raj Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0853
High Courts05 Aug 2025Disposed Of
Prakash Mashala Mil Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0852
Air (Prevention and Control of Pollution) Act, 1981 - Section 31(a)
High Courts04 Aug 2025Disposed Of
Mahiuddin Khan Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0855
High Courts01 Aug 2025Allowed
XX Vs State Of Bihar and Ors @RESPONDEN
Patna High Court · (2025) 08 PAT CK 0857
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 74, 101(5)Indian Penal Code, 1860 - Section 34, 315, 376Protection of Children from Sexual Offences Act, 2012 - Section 4, 17
High Courts01 Aug 2025Allowed
Sheela Sharma Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0856
Indian Penal Code, 1860 - Section 34, 380, 448, 506
High Courts31 Jul 2025Disposed Of
Sushila Devi Vs Divya Sonali @ Divya Sonali Singh
Patna High Court · (2025) 07 PAT CK 1320
High Courts31 Jul 2025Disposed Of
Pinki Kumari Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1319
High Courts31 Jul 2025Disposed Of
Meera Choudhary @ Meera Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1318