High Courts04 Sept 2025Dismissed
Raghuvansh Prasad Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0765
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 47 of 2,796
High Courts04 Sept 2025Dismissed
Prabhat Sao @ Prabhat Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0763
Indian Penal Code, 1860 - Section 34, 147, 148, 149, 323, 341, 379, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(2)
High Courts03 Sept 2025Dismissed
Laliteshwar Kumar Sinha Vs Welfare Housing Cooperative Society Ltd
Patna High Court · (2025) 09 PAT CK 0764
Code of Civil Procedure - Order 22 Rule 4(1), Order 22 Rule 4(2), Order 8 Rule 1
High Courts02 Sept 2025Disposed Of
Juhi Kumari Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0762
High Courts02 Sept 2025Dismissed
JD Enterprises Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0761
Central Goods and Services Tax Act, 2017 - Section 107
High Courts02 Sept 2025Dismissed
Amit Kumar Manjhi @ Santosh Manjhi @ Amit Manjhi Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0760
Indian Penal Code, 1860 - Section 147, 149, 302, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(2)
High Courts01 Sept 2025Allowed
Amir Hussain Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0759
Indian Penal Code, 1860 - Section 323Probation of Offenders Act, 1958 - Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)
High Courts01 Sept 2025Allowed
Systech Solutions Darbhanga Vs Principal Secretary to the Honble Chandellor of Bihar
Patna High Court · (2025) 09 PAT CK 0758
High Courts01 Sept 2025Dismissed
Anju Kumari @ Anju Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0757
High Courts01 Sept 2025Disposed Of
Punam Sharma Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0756
Bihar Targeted Public Distribution System (Control) Order, 2016 - Section 32(iii), 32(vi)
High Courts30 Aug 2025Disposed Of
Prashant Rajgarhia Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0876
Code of Criminal Procedure, 1973 - Section 192(i), 203, 482
High Courts29 Aug 2025Disposed Of
Sunil Kumar Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0875
Indian Electricity Act, 2003 - Section 164
High Courts29 Aug 2025Dismissed
Tarique Anwar Ansari Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0873
High Courts28 Aug 2025Disposed Of
Rakesh Kumar @ Rakesh Ranjan @ Rakesh Mandal Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0874
Constitution Of India, 1950 - Article 226Bihar Prohibition and Excise Act, 2016 - Section 30(a), 58, 92, 93Bihar Prohibition and Excise Rules, 2021 - Rule 12(B)
High Courts25 Aug 2025Disposed Of
Urmila Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0872
High Courts22 Aug 2025Dismissed
Shahid Nadaf Vs State Of Bihar
Patna High Court · (2025) 08 PAT CK 0871
Central Civil Services (Classification, Control, and Appeal) Rules, 2005 - Rule 9(7)
High Courts22 Aug 2025Disposed Of
Ranjan Kumar Vs State Of Bihar
Patna High Court · (2025) 08 PAT CK 0870
Constitution Of India, 1950 - Article 226
High Courts21 Aug 2025Disposed Of
Yagya Ram Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0864
Constitution Of India, 1950 - Article 226
High Courts21 Aug 2025Disposed Of
Rana Pratap Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0863
High Courts20 Aug 2025Allowed
Bhoj Manjhi Vs Munni Devi
Patna High Court · (2025) 08 PAT CK 0869
Limitation Act, 1963 - Section 5Code of Criminal Procedure, 1973 - Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 10(A)