High Courts13 Oct 2025Dismissed
Nikhil Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1341
Constitution Of India, 1950 - Article 14, 19, 21
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 45 of 2,796
High Courts13 Oct 2025Dismissed
Amrendra Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1339
High Courts10 Oct 2025Allowed
Pritee Kumari @ Priti Kumari Vs Kundan Kumar Das @ Kundan Kumar
Patna High Court · (2025) 10 PAT CK 1338
Hindu Marriage Act, 1955 - Section 13(1)(i)(a)
High Courts10 Oct 2025Disposed Of
Ashok Yadav Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1337
Constitution Of India, 1950 - Article 72, 161Indian Penal Code, 1860 - Section 201, 302, 364Code of Criminal Procedure, 1973 - Section 433
High Courts10 Oct 2025Disposed Of
Chorma Ice And Cold Storage Pvt. Ltd Vs X
Patna High Court · (2025) 10 PAT CK 1336
Companies Act, 1956 - Section 466(1), 466(3)
High Courts09 Oct 2025Allowed
Savex Technologies Private Limited Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1335
High Courts09 Oct 2025Disposed Of
Umesh Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1334
Bihar Cooperative Societies Rule, 1959 - Rule 21
High Courts08 Oct 2025Disposed Of
Prabhat Bharti Vs Bihar State University Service Commission
Patna High Court · (2025) 10 PAT CK 1333
High Courts08 Oct 2025Allowed
Raj Kumar Thakur Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1332
High Courts08 Oct 2025Disposed Of
State of Bihar Vs Kamal Ashraf
Patna High Court · (2025) 10 PAT CK 1331
High Courts07 Oct 2025Disposed Of
Ram Gopal Choudhary Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1330
High Courts07 Oct 2025Disposed Of
Sanjeev Kumar Tiwari @ Sanjeev Kumar Tiwary Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1329
Motor Vehicles Act, 1988 - Section 2(40), 88(5), 91Motor Transport Workers Act, 1961 - Section 15
High Courts26 Sept 2025Disposed Of
Lal Babu Ram Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0792
Bihar and Orissa Public Demand Recovery Act, 1914 - Section 9
High Courts26 Sept 2025Disposed Of
Ram Ratan Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0791
High Courts26 Sept 2025Dismissed
Sunil Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0790
Constitution Of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 161, 164, , 173(5), 207, 208
High Courts25 Sept 2025Disposed Of
I.K. College of Pharmacy Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0789
High Courts24 Sept 2025Allowed
Jodha Singh Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0788
Indian Penal Code, 1860 - Section 34, 147, 307, 323, 324, 325, 341, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(2)
High Courts24 Sept 2025Dismissed
Santosh Kumar Sah Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0787
Indian Penal Code, 1860 - Section 34, 302, 304(B), 498(A)Code of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 113(B)
High Courts23 Sept 2025Disposed Of
Gaya Nath Ram Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0786
Bihar Service Code, 1952 - Rule 74