High Courts23 Sept 2025Disposed Of
Daksha Cable Industries Pvt. Ltd Vs South Bihar Power Distribution Company South Bihar Power Distribution Company
Patna High Court · (2025) 09 PAT CK 0785
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 46 of 2,796
High Courts22 Sept 2025Disposed Of
Virendra Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0784
High Courts22 Sept 2025Disposed Of
Sudha Trivedy Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0783
High Courts19 Sept 2025Disposed Of
Vikarant Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0782
High Courts18 Sept 2025Allowed
Commissioner Of Customs Vs Paramjeet Singh
Patna High Court · (2025) 09 PAT CK 0781
Customs Act, 1962 - Section 28
High Courts16 Sept 2025Allowed
Kripa Shankar Dwivedi Vs Seema Devi
Patna High Court · (2025) 09 PAT CK 0780
Hindu Marriage Act, 1955 - Section 9
High Courts16 Sept 2025Disposed Of
Nityanand Sharma Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0779
High Courts16 Sept 2025Allowed
Nandu Rai Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0778
High Courts16 Sept 2025Disposed Of
Ranjeet Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0777
High Courts16 Sept 2025Disposed Of
Kumari Suman Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0776
High Courts16 Sept 2025Allowed
Maandhata Mishra Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0775
Bihar Prohibition and Excise Act, 2016 - Section 37(b), 75Motor Vehicles Act, 1988 - Section 185
High Courts15 Sept 2025Disposed Of
Chandra Bhushan Kunwar @ Lal Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0774
Code of Criminal Procedure, 1973 - Section 227Protection of Children from Sexual Offences Act, 2012 - Section 8Indian Penal Code, 1860 - Section 34, 323, 341, 427, 448, 504
High Courts15 Sept 2025Dismissed
Mahendra Kumar Sharma Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0773
Constitution Of India, 1950 - Article 226
High Courts11 Sept 2025Disposed Of
Nilofar Aisha Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0772
High Courts10 Sept 2025Disposed Of
Union of India Vs Sunil Kumar Singh
Patna High Court · (2025) 09 PAT CK 0771
High Courts10 Sept 2025Disposed Of
Jai Prakash Pandey Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0770
High Courts09 Sept 2025Disposed Of
Ravi Ranjan Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0769
Bihar Targeted Public Distribution System (Control) Order, 2016 - Section 32(iii), 32(vi)
High Courts08 Sept 2025Dismissed
Rakesh Kumar Thakur Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0768
Bihar Panchayat Elementary School Service (Appointment, Promotion, Transfer, Disciplinary Proceeding and Service Conditions) Rules, 2020 - Rule 15(iii)
High Courts08 Sept 2025Dismissed
Ashwini Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0767
Constitution Of India, 1950 - Article 226, 227Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019 - Rule 56, 67(1)
High Courts08 Sept 2025Allowed
National Insurance Company Limited Vs Ram Babu Prasad Yadav
Patna High Court · (2025) 09 PAT CK 0766
Legal Services Authorities Act, 1987 - Section 22(C)