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Patna High Court judgments

55,909 judgments · page 44 of 2,796

High Courts04 Nov 2025Disposed Of

Harsh Raj Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1891

Bharatiya Nyaya Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 323, 341, 342, 498(A), 504, 506
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High Courts03 Nov 2025Disposed Of

Vijay Thakur Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1890

Bharatiya Nyaya Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 307, 323, 342, 498(A)
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High Courts17 Oct 2025Allowed

Nurul Hasan Khan Vs Union of India

Patna High Court · (2025) 10 PAT CK 1351

Constitution Of India, 1950 - Article 300(a)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 52(A), 60, 67Customs Act, 1962 - Section 115(2)
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High Courts14 Oct 2025Dismissed

Bhikhari Shekh Vs State of Bihar

Patna High Court · (2025) 10 PAT CK 1342

Indian Penal Code, 1860 - Section 34, 323, 324, 307, 337, 341, 379, 427, 448, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(r)
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