High Courts16 Dec 2025Disposed Of
Nalanda Nursing School Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1246
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 42 of 2,796
High Courts15 Dec 2025Allowed
Aman Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 1245
Bharatiya Nyaya Sanhita, 2023- Section 310(2), 311Arms Act, 1959- Section 27Juvenile Justice Act, 2015- Section 3, 12
High Courts12 Dec 2025Disposed Of
Husainyana Khatoon @ Husain Ara Khatoon Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0040
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 323, 498(A)Dowry Prohibition Act, 1961- Section 3, 4
High Courts12 Dec 2025Disposed Of
Sandeep Kumar Sah Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0039
High Courts12 Dec 2025Allowed
Rahul Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0038
Bihar Prohibition and Excise Rules, 2021- Rule 12(A)
High Courts10 Dec 2025Disposed Of
Vinay Kumar Vs Chief Manager, Canara Bank
Patna High Court · (2025) 12 PAT CK 0023
High Courts09 Dec 2025Allowed
Vikash Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0046
Indian Penal Code, 1860- Section 34, 364(A)Arms Act, 1959- Section 25, 26, 35Juvenile Justice Act, 2015- Section 3, 12
High Courts06 Dec 2025Allowed
Prayag Choudhary Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0001
Code of Criminal Procedure, 1973- Section 313, 374(2)Indian Penal Code, 1860- Section 34, 307, 323, 324, 341
High Courts05 Dec 2025Dismissed
Anjani Kumar @ Pappu Kumar Vs Mamta Bharti
Patna High Court · (2025) 12 PAT CK 0068
Family Courts Act, 1984- Section 7, 10, 19(1), 20Hindu Marriage Act, 1955- Section 5, 11Specific Relief Act, 1963- Section 34
High Courts05 Dec 2025Disposed Of
Shamshad Ali Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0067
High Courts04 Dec 2025Allowed
Dilendra Kumar Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0072
Bihar Pension Rules, 1950- Rule 43(b)
High Courts02 Dec 2025Dismissed
Yogesh Ojha Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0053
High Courts01 Dec 2025Dismissed
Nishchay Manoj Kumar @ Nishchay Vs State of Bihar
Patna High Court · (2025) 12 PAT CK 0060
High Courts28 Nov 2025Allowed
Uday Kant Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0093
Bihar Prohibition and Excise Amendment Rule, 2023- Rule 12(A)
High Courts27 Nov 2025Disposed Of
Om Prakash Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0060
Code of Criminal Procedure, 1973- Section 156(3), 239, 482ndian Penal Code, 1860- Section 34, 419, 420, 467, 468
High Courts27 Nov 2025Disposed Of
Mithilesh Pandey @ Mithilesh Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0059
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 498(A)
High Courts27 Nov 2025Disposed Of
Anup Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0058
Constitution of India, 1950- Article 14
High Courts27 Nov 2025Disposed Of
Ashish Yadav Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0057
Bihar Prohibition and Excise Rules, 2021- Rule 12(A)
High Courts27 Nov 2025Disposed Of
Vijay Shankar Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 0740
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20(B)