COURT ARCHIVE

Patna High Court judgments

55,909 judgments · page 43 of 2,796

High Courts27 Nov 2025Disposed Of

Shamim Khan Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 0739

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 239Indian Penal Code, 1860- Section 34, 323, 341, 498(A), 504, 506

High Courts26 Nov 2025Dismissed

Kumar Avilash Vs Nitu kumari

Patna High Court · (2025) 11 PAT CK 0692

High Courts25 Nov 2025Disposed Of

Sanjay Kumar Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 0645

High Courts25 Nov 2025Disposed Of

Mamta Devi Vs Bihar State Power Holding Company Limited

Patna High Court · (2025) 11 PAT CK 0062

High Courts21 Nov 2025Disposed Of

Anil Kumar Sah Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 0077

High Courts20 Nov 2025Disposed Of

Nikesh Jha Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 0533

Constitution Of India, 1950- Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 227, 379(2), 482

High Courts20 Nov 2025Allowed

Manoj Mukhiya Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 0076

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(1), 14(A)(2)Indian Penal Code, 1860- Section 147, 149, 341, 323, 325, 447, 354(B), 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)

High Courts19 Nov 2025Disposed Of

State of Bihar Vs Satya Narayan Ram

Patna High Court · (2025) 11 PAT CK 1906

Constitution Of India, 1950- Article 14, 16, 39(D)

High Courts18 Nov 2025Disposed Of

Ratan Kumar Shah @ Ratan Kumar Saha Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1905

Indian Penal Code, 1860- Section 34, 498(A)Code of Criminal Procedure, 1973- Section 482

High Courts18 Nov 2025Disposed Of

Dilip Kumar Shah @ Dilip Shah Vs State Of Bihar

Patna High Court · (2025) 11 PAT CK 1904

Indian Penal Code, 1860- Section 34, 498(A)Code of Criminal Procedure, 1973- Section 482

High Courts17 Nov 2025Disposed Of

Savitri Kumari Vs Shyam Chandra Verma @ Shyam Chandra Prasad

Patna High Court · (2025) 11 PAT CK 1903

Family Court Act, 1984- Section 19(1)Code of Civil Procedure, 1908- Section 151, Order 23 Rule 3

High Courts17 Nov 2025Disposed Of

Gaurav Kumar Verma @ Gaurav Kr. Verma Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1902

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 320, 326, 307

High Courts17 Nov 2025Disposed Of

Sehra Khatoon Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1901

Indian Penal Code, 1860- Section 406, 498(A)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528

High Courts14 Nov 2025Dismissed

Naeem Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1900

High Courts13 Nov 2025Disposed Of

Pramod Kumar Rai Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1899

High Courts13 Nov 2025Allowed

Neeraj Kumar @ Neeraj Singh Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1898

Constitution Of India, 1950- Article 21Bihar Prohibition and Excise Act, 2016- Section 30, 37Bhartiya Nagrik Suraksha Sanhita, 2023- Section 304, 305

High Courts12 Nov 2025Disposed Of

Dipu Kumar Yadav @ Deepu Kumar Yadav Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1897

Bharatiya Nyaya Sanhita, 2023- Section 3(5), 303(2)Bihar Prohibition and Excise Act, 2022- Section 30, 45

High Courts11 Nov 2025Disposed Of

Nokhlal Prasad Vs State of Bihar

Patna High Court · (2025) 11 PAT CK 1896

Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 323, 498(A)

High Courts11 Nov 2025Dismissed

Prashant Kumar Vs Chairman Appointment Committee

Patna High Court · (2025) 11 PAT CK 1895

Bihar Civil Court Officers and Staff (Recruitment, Promotion, Transfer and Other Service Conditions) Rules, 2022- Rule 6(A)

High Courts11 Nov 2025Disposed Of

Nand Kumar Sagar Vs Union of India

Patna High Court · (2025) 11 PAT CK 1894