High Courts30 Jul 2025Disposed Of
Ashok Mallah Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1316
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 49 of 2,796
High Courts29 Jul 2025Allowed
Raushan Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1321
High Courts29 Jul 2025Disposed Of
Vinay Prakash Vs Bank of India
Patna High Court · (2025) 07 PAT CK 1315
High Courts29 Jul 2025Disposed Of
Geeta Yadav Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1309
Bihar Prohibition and Excise Act, 2016 - Section 30(A), 92Bihar Prohibition and Excise Rules, 2021 - Rule 2, 12(a)
High Courts28 Jul 2025Dismissed
Md Eslam @ Eslam Duniya @ Islam Dhuniya Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1314
Indian Penal Code, 1860 - Section 34, 380, 448, 504Code of Criminal Procedure, 1973 - Section 397, 401, 401(3)
High Courts28 Jul 2025Disposed Of
Gautam Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1308
High Courts25 Jul 2025Disposed Of
Ram Sakal Pandit Vs Atul Kumar Verma
Patna High Court · (2025) 07 PAT CK 1317
High Courts25 Jul 2025Disposed Of
Shiveshwar Mishra Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1313
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 6, 7, 9, 10
High Courts24 Jul 2025Disposed Of
Ravi Kumar Mahto Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1312
Bihar Panchayat Raj Act, 2006 - Section 18(5)
High Courts24 Jul 2025Disposed Of
Dhananjay Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1307
Bihar Land Disputes Resolution Act, 2009 - Section 4
High Courts23 Jul 2025Allowed
M/S Kumar Brothers Vs Union of India
Patna High Court · (2025) 07 PAT CK 1311
Central Goods and Services Tax Act, 2017 - Section 4, 75
High Courts22 Jul 2025Disposed Of
Tejbali Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 07 PAT CK 1306
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 9, 10
High Courts21 Jul 2025Disposed Of
Prakash Yadav Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1305
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 30, 30(4), 45(B)
High Courts18 Jul 2025Disposed Of
Priyanka Sharma Vs Union of India
Patna High Court · (2025) 07 PAT CK 1304
High Courts18 Jul 2025Dismissed
Ramashish Singh Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1297
High Courts17 Jul 2025Allowed
Sudhir Kumar Sah Vs Manoj Kumar Sah
Patna High Court · (2025) 07 PAT CK 1303
Constitution Of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52Code of Civil Procedure, 1908 - Order 1 Rule 10(2)0
High Courts16 Jul 2025Allowed
Shekhar Suman Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1301
Code of Criminal Procedure, 1973 - Section 482
High Courts16 Jul 2025Disposed Of
Girja Shanker Dutt Vs Amit and Ashish Restaurant
Patna High Court · (2025) 07 PAT CK 1298
Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982 - Section 15
High Courts15 Jul 2025Dismissed
Sunil Kumar Gupta Vs State of Bihar
Patna High Court · (2025) 07 PAT CK 1302
High Courts15 Jul 2025Disposed Of
Thakur Jee Mini Rice Mill Vs Allahabad Bank
Patna High Court · (2025) 07 PAT CK 1300
Constitution Of India, 1950 - Article 226