High Courts30 Oct 2026
Bhutali Mahto Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4457
I.P.C.-Sections 279, 337, 338, 304-A, 299, 300
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 1 of 1,481
High Courts30 Oct 2026
Subodh Dutta Vs State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 4447
N.I. Act-Section 138Code of Criminal Procedure-Section 397
High Courts30 Oct 2026Allowed
Pachhu Sao Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4446
I.P.C.-Section 376, 306
High Courts30 Oct 2026Dismissed
Shyam Narayan Singh Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 4445
I.P.C.-Sections 279, 304-A, 299 and 300
High Courts30 Oct 2026Allowed
Shiv Bachan Pandey & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 4444
I.P.C.-Section 141, 143, 147, 148, 149, 302, 302/149, 304 part-II, 307, 323, 342, 34
High Courts30 Oct 2026Dismissed
Deputy Commissioner, Ramgarh Vs Janki Mahto & Ors.
Jharkhand High Court · (2026) 10 JH CK 4442
Land Acquisition Act, 1894-Section 54, 18, 28-A, 28-A (2), 28-A (3), 11, 4, 18 to 28Code of Civil Procedure-Order VIII Rule 3, VIII Rule 4, VIII Rule 5
High Courts30 Oct 2026Allowed
Shrikant Singh @ Sri Kant Singh & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4441
I.P.C.-Sections 143, 353, 504 & 506
High Courts30 Oct 2026Partly Allowed
Gangadhar Rajwar Vs Ram Prasad Rajwar & Anr.
Jharkhand High Court · (2026) 10 JH CK 4439
Code of Civil Procedure-Section 96T P Act
High Courts30 Oct 2026
Bimal Poddar @ Bimal Kumar Poddar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4436
Bihar Finance Act 1981-Section 49(2)b, 49(3)d, 49(5)Central Sales Tax Act 1956IPC-Section 420, 406, 467, 468, 471, 474, 379, 120-B
High Courts30 Oct 2026Dismissed
Arvind Lal Gupta Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 4529
I.P.C.-Section 498A, 34
High Courts29 Oct 2026Dismissed
Tasleem Khan & Ors. Vs State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4474
Code of Criminal Procedure-Section 374 (2)Indian Penal Code, 1860-Section 34, 299, 300, 302, 304, 304 Part I, 304 Part II, 323, 324, 341, 448, 506
High Courts29 Oct 2026Allowed
Dr. Shantanu Vs Vedika Kashyap
Jharkhand High Court · (2026) 10 JH CK 4470
Family Courts Act, 1984-Section 19(1)Guardian and Wards Act, 1890-Section 4(2), 4(3), 7, 7(2), 8, 11, 12, 17, 25Indian Penal Code-Section 34, 498A, 506
High Courts29 Oct 2026Dismissed
Tasleem Khan Vs State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4469
Code of Criminal Procedure-Section 374(2)Indian Penal Code-Section 34, 299, 300, 302, 304 Part I, 304 Part II, 323, 324, 341, 448, 506
High Courts29 Oct 2026Dismissed
Swami Nandan Singh Vs Priya Bhardwaj @ Priya Singh
Jharkhand High Court · (2026) 10 JH CK 4468
Family Courts Act, 1984-Section 19(1), 19, 7, 7(1)Hindu Marriage Act, 1955-Section 13(1)(i-a), 13(1)(i-b), 9, 13, 13(1)Code of Civil Procedure-Section 96
High Courts29 Oct 2026Dismissed
Jai Shankar Pathak Vs Anshu Bala
Jharkhand High Court · (2026) 10 JH CK 4467
Family Courts Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Section 13(1)(i-a), 13(1)(ia), 13(1)(iii), Explanation to clause (iii)Evidence Act-Section 45, 146
High Courts29 Oct 2026Allowed
Gautam Bauri & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4466
Indian Penal Code, 1860-Section 304-B, 304B, 304 B, 34, 498-A, 394Code of Criminal Procedure-Section 374(2), 313Dowry Prohibition Act, 1961-Section 2
High Courts29 Oct 2026Allowed
Dr. Jagdish Singh Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 4464
Constitution of India-Article 14
High Courts29 Oct 2026Disposed Of
Mohini Devi @ Mohini Sharma Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 4462
Narcotic Drugs and Psychotropic Substances Act (NDPS Act)-Sections 21(b)/29, 32B
High Courts29 Oct 2026Allowed
Dr. Shantanu Vs Vedika Kashyap
Jharkhand High Court · (2026) 10 JH CK 4448
Family Courts Act, 1984-Section 19(1)Guardian and Wards Act, 1890-Section 25, 7, 17, 12, 8, 11, 4(2), 4(3)Indian Penal Code-Sections 498A, 506 and 34