High Courts03 Aug 1999
Zaira Nishat Ansari, Bhairab Jamuda Vs State of Bihar and Others
Jharkhand High Court · (1999) 08 JH CK 0001
Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58
COURT ARCHIVE
Jharkhand High Court judgments, 1999
2 judgments · page 1 of 1
High Courts03 Mar 1999Dismissed
Barju Munda Vs The State of Jharkhand
Jharkhand High Court · (1999) 03 JH CK 0001
Penal Code, 1860 (IPC) — Section 302, 304