High Courts23 Dec 2011
Sanjay Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0068
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,750 judgments · page 1 of 88
High Courts23 Dec 2011
Amit Kumar and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 117 : (2012) 1 JLJR 188
High Courts22 Dec 2011Allowed
Sheikh Mehmood Alam Vs State of Bihar and Others
Jharkhand High Court · (2012) 3 JCR 330 : (2012) 1 JLJR 158 : (2011) 2 JLJR 22
High Courts22 Dec 2011Dismissed
M/s. Goyal Enterprises Vs The State of Jharkhand and Ishta Narayan Mihsra
Jharkhand High Court · (2012) 2 BC 629 : (2012) 1 JLJR 166
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141(2), 87
High Courts22 Dec 2011Allowed
Shiv Charan Mahto alias Jalkhu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 370 : (2012) 1 JLJR 201
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts21 Dec 2011Allowed
Dinesh Kumar Sinha Vs Jharkhand State Electricity
Jharkhand High Court · (2012) 2 JLJR 146
Constitution of India, 1950 — Article 12
High Courts21 Dec 2011
Hira Marandi and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 202
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326
High Courts21 Dec 2011
Sahdeo Singh, Balram Machua and Birendra Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0055
High Courts21 Dec 2011
Ram Nandan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0054
High Courts21 Dec 2011Dismissed
Mahadeo Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0053
Constitution of India, 1950 — Article 226
High Courts21 Dec 2011
Rekha Gupta Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0051
High Courts21 Dec 2011
Samir Toppo Vs The Union of India and Others
Jharkhand High Court · (2011) 12 JH CK 0049
High Courts21 Dec 2011
Deepak Kumar Thakur Vs The State of Jharkhand, Dy. Commissioner, Pakur and Civil Surgeon-Cum-Chief Medical Officer, Pakur Prem Chandra Sinha, Mritunjay Dey, Bikram Kumar Hazra and Ajay Kumar Singh Vs The State of Jharkhand and Dy. Commissioner, Pakur
Jharkhand High Court · (2011) 12 JH CK 0019
High Courts21 Dec 2011Disposed Off
Arun Agarwal and Others Vs Union of India and Others
Jharkhand High Court · (2012) 2 JCR 387
High Courts21 Dec 2011Dismissed
Somri Kamin and Gurua Munda Vs The State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0005
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Dec 2011Allowed
Birendra Nath Sarkar and others Vs State of Jharkhand and another
Jharkhand High Court · (2011) 12 JH CK 0004
High Courts20 Dec 2011Allowed
Anzar Khan Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 2 JCR 16 : (2012) 1 JLJR 107
High Courts20 Dec 2011
Kamlesh Prasad Sinha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 28
High Courts20 Dec 2011Dismissed
Simon Barla and Ciril Barla Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 152
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Dec 2011
Brahmdeo Yadav, Soniya Devi @ Soni Devi and Anita Devi Vs The State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 299, 323, 379, 420, 498(A)