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Jharkhand High Court judgments, 2021

1,163 judgments · page 1 of 59

High Courts23 Dec 2021Dismissed

Anup Kumar Lakhotia Vs Union Of India

Jharkhand High Court · (2021) 12 JH CK 0022

Indian Penal Code, 1860 — Section 120(B), 120B(2), 511Prevention Of Corruption Act, 1988 — Section 7, 8, 9, 10, 11, 12, 13, 13(1), 13(1)�, 13(1)(d), 13(2), 15, 19Income Tax Act, 1961 — Section 68, 127, 127(2), 131, 133(6), 142(1), 143(3), 156, 226(3), 264, 264(4), 264A