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Jharkhand High Court judgments, 2021

1,163 judgments · page 3 of 59

High Courts03 Nov 2021Dismissed

Usha Martin Limited Vs Union Of India

Jharkhand High Court · (2021) 11 JH CK 0004

Constitution Of India, 1950 — Article 19(2), 39(b)Mineral Concession Rules, 1960 — Rule 2(ii), 2(iia), 3(2), 3(4), 5(2), 12(4), 22, 22A, 22B, 22(1), 22(3), 27, 27(3), 33(6), 59, 62, 64CMineral Conservation And Development Rules, 2017 — Rule 31, 33, 58
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High Courts02 Nov 2021Allowed

Rajendra Prasad Sharma Vs State Of Jharkhand And Others

Jharkhand High Court · (2021) 11 JH CK 0023

Constitution Of India, 1950 — Article 226, 311, 311(1), 311(2)Jharkhand Government Servant (Classification Control And Appeal) Rules, 2016 — Rule 14, 14(3), 14(4), 15, 17, 27Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), (3) (1) (iii)
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High Courts01 Nov 2021

Sudhir Kumar And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 11 JH CK 0033

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rule, 2017 — Rule 9, 13Indian Penal Code, 1860 — Section 414Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts01 Nov 2021

Naimuddin Ansari And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 11 JH CK 0031

Indian Penal Code, 1860 — Section 34, 379Jharkhand Minerals (Prevention Of Illegal. Mining, Transportation And Storage) Rules, 2017 — Rule 13Mines And Minerals (Development And Regulation) Act, 1957 — Section 21
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High Courts01 Nov 2021

Gulam Sahabaj And Others Vs State Of Jharkhand

Jharkhand High Court · (2021) 11 JH CK 0030

Indian Penal Code, 1860 — Section 34, 323, 341, 342, 354, 354(D), 504, 509Protection Of Children From Sexual Offences Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 438(2)
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