Jharkhand High Court Judgments 2023

High Courts27 Dec 2023Dismissed

Sunil Kumar Mahto Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0063

Constitution Of India, 1950 — Article 191(9), 192Jharkhand Minor Mineral Concession Rules, 2004 — Rule 24Prevention Of Corruption Act, 1988 — Section 7, 7A, 13(I)(d), 13(2)

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High Courts27 Dec 2023

Arun Kumar Dubey Vs Director And Others

Jharkhand High Court · (2023) 12 JH CK 0062

Jharkhand High Court (Public Interest Litigation) Rules, 2010 — Rule 4, 4A, 5

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High Courts22 Dec 2023Allowed

Basant Gope And Others Vs Mohan Mahto And Others

Jharkhand High Court · (2023) 12 JH CK 0061

Indian Succession Act, 1925 — Section 264(1), 278

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High Courts22 Dec 2023Partly Allowed

Tulsi Singh Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0060

Indian Penal Code, 1860 — Section 498A

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High Courts21 Dec 2023

Brahmachari Birendra Paharia @ Brahmachari Virendra Paharia Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0059

Indian Penal Code, 1860 — Section 313, 376

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High Courts21 Dec 2023

Md. Pyare Hussain @ Pyare Hussain Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0058

Indian Penal Code, 1860 — Section 147, 148, 149, 302

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High Courts20 Dec 2023Allowed/Disposed Of

Manoj Das Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0056

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 341, 379, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(iv), 3(i)(v), 14A

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High Courts20 Dec 2023Allowed/Disposed Of

Hemant Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0055

Indian Penal Code, 1860 — Section 120B, 420, 468

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High Courts20 Dec 2023Allowed

Krishna Bahadur Pariyar And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0054

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High Courts20 Dec 2023Dismissed

Amalgam Steel & Power Limited Vs Central Coalfields Limited And Others

Jharkhand High Court · (2023) 12 JH CK 0053

Constitution Of India, 1950 — Article 226Company (Incorporation) Rule, 2014 — Rule 29Incolvency And Bankruptcy Code, 2016 — Section 7, 13, 15,. 31, 31(1)

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High Courts20 Dec 2023Allowed

Pramila Devi Vs Radhey Shyam Sao

Jharkhand High Court · (2023) 12 JH CK 0052

Hindu Marriage Act, 1955 — Section 13(1)(ib)

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High Courts20 Dec 2023Dismissed

Sunil Kumar Singh Vs Dolly Singh

Jharkhand High Court · (2023) 12 JH CK 0051

Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia), 13(1)(ia)(ib)Code Of Criminal Procedure, 1973 — Section 39

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High Courts19 Dec 2023

Jenool Shah @ Jainul Shah Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0046

Indian Penal Code, 1860 — Section 379

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High Courts19 Dec 2023

Chandan Kumar Das @ Chandan Das Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0045

Indian Penal Code, 1860 — Section 376

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High Courts19 Dec 2023

Dinesh Birua And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0044

Indian Penal Code, 1860 — Section 379, 411

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High Courts18 Dec 2023Dismissed

N.R. Construction Private Limited Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0050

Arbitration And Conciliation Act, 1996 — Section 11(6), 14, 18, 34, 34(2), 34(2)(a)(iii)Indian Contract Act, 1872 — Section 70

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High Courts18 Dec 2023Allowed

Anjani Prasad Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0049

Indian Penal Code, 1860 — Section 34, 406, 420Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

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High Courts18 Dec 2023Disposed Of