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Jharkhand High Court judgments, 2023

570 judgments · page 3 of 29

High Courts08 Dec 2023

Rishi Yadav Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0016

Indian Penal Code, 1860 — Section 34, 414Prevention Of Cruelty To Animals Act, 1960 — Section 11(D)(F)Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12(i), 12(ii)
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High Courts08 Dec 2023Allowed

Mukesh Rai Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0015

Jharkhand Excise Act, 1915 — Section 47(a), 47(b), 47(d), 47(f), 52(d), 55Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
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High Courts06 Dec 2023Dismissed

Prabhash Kumar Shah And Others Vs Anupama Jaiswal And Others

Jharkhand High Court · (2023) 12 JH CK 0004

Constitution Of India, 1950 — Article 246(2), 254, 254(2)Registration Act, 1908 — Section 3, 17, 17((1)(a), 17(1)(b), 17(1)(c), 17(1)(d), 17(1)(e), 17(2), 18, 28, 30, 30(1), 30(2), 66, 66(1), 67Transfer Of Property Act, 1882 — Section 54
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