High Courts30 Nov 2023Dismissed
Managing Director, Ranchi Industrial Area Development Authority, Ranchi Vs Md. Aarif And Another
Jharkhand High Court · (2023) 11 JH CK 0057
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 4 of 29
High Courts29 Nov 2023Disposed Of
Baban Singh Vs Gopal Krishna Verma & Another
Jharkhand High Court · (2023) 11 JH CK 0052
Constitution Of India, 1950 — Article 226, 227
High Courts28 Nov 2023Disposed Of
Vinay Patni @ Binay Patni Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0056
Negotiable Instruments Act, 1881 — Section 138, 139
High Courts28 Nov 2023Disposed Of
Ashish Vohra Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0055
High Courts28 Nov 2023Dismissed
Devika Construction And Developers Private Limited And Others Vs Principal Chief Commissioner Of Income Tax And Others
Jharkhand High Court · (2023) 11 JH CK 0054
Income Tax Act, 1961 — Section 132, 132A, 133A, 139, 142(1), 143(2), 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b), 150, 151, 153, 153A, 153A(1), 153B, 153C, 153C(2)
High Courts28 Nov 2023Allowed
Ram Oraon And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0053
Indian Penal Code, 1860 — Section 34, 376DAProtection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Nov 2023
Bhawesh Chandra Saha And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0051
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 54Indian Penal Code, 1860 — Section 379
High Courts24 Nov 2023
Jagdish Rawani Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0050
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 379, 427, 452Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Nov 2023
Jatru Herej @ Chepa @ Jatru Herenj @ Chepa Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0046
Arms Act, 1959 — Section 25(1A), 25(1B)a, 25(6), 26, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts22 Nov 2023Dismissed
Kalyan Paul @ Kalyan Pal Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0049
Indian Penal Code, 1860 — Section 323, 341, 354
High Courts22 Nov 2023
Union Of India Vs Ranchi Municipal Corporation And Others
Jharkhand High Court · (2023) 11 JH CK 0048
High Courts22 Nov 2023Allowed
Awadhesh Kumar Tiwary Vs Vijay Kumar Jaiswal And Others
Jharkhand High Court · (2023) 11 JH CK 0047
Motor Vehicles Act, 1988 — Section 188Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 279, 337, 338
High Courts21 Nov 2023Allowed/Disposed Of
Navin Kumar Sinha And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0045
High Courts21 Nov 2023
Mahesh Kumar Kejriwal Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0044
Negotiable Instruments Act, 1881 — Section 138
High Courts21 Nov 2023Allowed/Disposed Of
Abhay Kumar Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0043
High Courts10 Nov 2023
Jaimangal Tanto & Ors Vs State Of Jharkhand & Ors
Jharkhand High Court · (2023) 11 JH CK 0042
High Courts10 Nov 2023
Abhimanue Ganjhu Vs Samrendra Kumar & Ors
Jharkhand High Court · (2023) 11 JH CK 0041
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Nov 2023Allowed
Khustar Ansari @ Arman @ Rehman Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0040
Indian Penal Code, 1860 — Section 376DProtection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts10 Nov 2023Allowed/Disposed Of
Md. Rajjak Shah Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0039
High Courts10 Nov 2023Disposed Of
Irfan Mukhia @ Md. Irfan Ali Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0038
National Investigation Agency Act, 2008 — Section 21(4)Arms Act, 1959 — Section 25(1AA), 25(1B)(a), 25(6), 26, 35Indian Penal Code, 1860 — Section 120B