High Courts09 Nov 2023
Jitendra Kumar Yadav @ Jitendra Rana Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0021
Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 5 of 29
High Courts09 Nov 2023
Joba Kewra Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0020
Indian Penal Code, 1860 — Section 307, 323, 325, 379, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Nov 2023
Bhola Sahu @ Bhola Prasad Sahu Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0019
Indian Penal Code, 1860 — Section 313, 341, 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Nov 2023
Parijat Mahatha Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0018
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 9, 13Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Indian Penal Code, 1860 — Section 34, 414
High Courts09 Nov 2023
Ajit Kumar Mandal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0017
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Nov 2023Allowed
Azadul Haque And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0027
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2023Dismissed
Tupudana Industries Association And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0026
Constitution Of India, 1950 — Article 226Noise Pollution (Regulation And Control) Rules, 2000— Rule 3(5), 8
High Courts08 Nov 2023Allowed/Disposed Of
Nand Kishor Sharma Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0025
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54, 54(5)Jharkhand Minerals (Prevention Of Illegal Mining, Transport And Storage) Rules, 2017 — Rule 9, 13Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21, 21(4A)
High Courts08 Nov 2023
Shobha Kant Ray @ Shobha Kant @ Shobha Kant Rai And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0024
Mines And Minerals (Development And Regulation) Act, 1957 — Section 4A, 21
High Courts08 Nov 2023
Urmila Trivedi Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0023
High Courts08 Nov 2023Allowed
Krishna Gope Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0022
Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2017 — Rule 11Jharkhand Minor Mineral Concession (Amendment) Rules, 2017 — Rule 54(5)Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4A), 22
High Courts07 Nov 2023Disposed Of
Moin Anwar And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0032
High Courts07 Nov 2023Disposed Of
Manoj Agrawal Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0031
Negotiable Instruments Act, 1881 — Section 141Code Of Criminal Procedure, 1973 — Section 205
High Courts07 Nov 2023Allowed
TISCO Friends Cooperative Credit Society Limited Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0030
Bihar And Orissa Society Registration Act, 1935 — Section 48
High Courts07 Nov 2023Allowed
Parmanand Soren @ Parmanand Soran @ Pramanand Soren Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0029
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts07 Nov 2023Allowed
Amit Kumar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2023) 11 JH CK 0028
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(13), 12, 15, 101(5), 102
High Courts06 Nov 2023
Shishir Toppo Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0037
High Courts06 Nov 2023
Aditi Bhattacharya And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0036
High Courts06 Nov 2023
Manoranjan Rooj Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 11 JH CK 0035
Mines And Mineral (Development And Regulation), Act, 1957 — Section 21(4A)
High Courts06 Nov 2023Disposed Of
Somya Sengupta @ Soumya Sengupta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 11 JH CK 0034
Indian Penal Code, 1860 — Section 498A