High Courts18 Dec 2020Disposed Of
Khushboo Devi Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0182
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 1 of 82
High Courts18 Dec 2020
Divisional Manager, National Insurance Company Ltd. And Ors Vs Lilam Kumari & Ors
Jharkhand High Court · (2020) 12 JH CK 0181
Code Of Civil Procedure, 1908 — Order 41 Rule 5(5)
High Courts18 Dec 2020Disposed Of
Budhram Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0180
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts18 Dec 2020Allowed
Manoj Kumar Sood And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0179
Indian Penal Code, 1860 — Section 34, 406, 420, 506
High Courts18 Dec 2020Allowed
Usha Devi Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0178
Indian Penal Code, 1860 — Section 379, 406, 420, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Dec 2020Allowed
Md. Arshad Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0177
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 506
High Courts18 Dec 2020
Santosh Kumar Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0176
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 379, 420Jharkhand Minor Mineral Concessions Rules, 2004 — Rule 54
High Courts18 Dec 2020Allowed
Raju Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0175
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Central Excise Act, 1944 — Section 47(a)(f)
High Courts18 Dec 2020Allowed
Laxman Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0174
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 147, 148, 149, 188, 307, 323, 341, 353, 427, 504
High Courts18 Dec 2020Allowed
Chaitanya Kunkal Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0173
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 420, 406, 467, 468, 471
High Courts18 Dec 2020
Rahul Kumar Singh @ Lalu Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0172
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 324, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts18 Dec 2020
Sambhu Sahu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0171
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4, 5
High Courts18 Dec 2020Disposed Of
Dr. Tulsi Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0170
Rajendra Institute Of Medical Sciences Act, 2002 — Section 29Executive Business Rule, 2016 — Rule 12, 15, 35
High Courts18 Dec 2020Disposed Of
Prem Shankar Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0169
Jharkhand Service Code, 2001 — Section 97Constitution Of India, 1950 — Article 14, 19, 21, 311(2)
High Courts17 Dec 2020Allowed
Shishir Bishwas @ Shishir Biswas @ Shishiro Biswas Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0168
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts17 Dec 2020Allowed
Ashish Tirki @ Ashish Tirkey Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0167
Indian Penal Code, 1860 — Section 366, 376(1)Protection Of Children from Sexual Offences Act, 2012 — Section 4(1), 12Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Dec 2020Allowed
Sunil Tiwary Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0166
Indian Penal Code, 1860 — Section 387Arms Act, 1959 — Section 27Explosives Act, 1884 — Section 3
High Courts17 Dec 2020Dismissed
Basant Sao @ Basant Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0165
Indian Penal Code, 1860 — Section 34, 302
High Courts17 Dec 2020Allowed
Niranjan Kumar @ Banti Saw @ Banti Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0164
Indian Penal Code, 1860 — Section 376, 497
High Courts17 Dec 2020Disposed Of
Mr. Upendra Prasad Vs Union Of India And Ors
Jharkhand High Court · (2020) 12 JH CK 0163
Income Tax Act, 1961 — Section 142A, 142A(6), 147, 148