High Courts17 Dec 2020Allowed
Dinabandhu Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0162
Indian Penal Code, 1860 — Section 120B, 201, 302
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 2 of 82
High Courts17 Dec 2020Allowed
Devmaniya Devi @ Deomaniya Devi Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0161
Indian Penal Code, 1860 — Section 302, 307, 324
High Courts17 Dec 2020Allowed
Karma Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0160
Indian Penal Code, 1860 — Section 34, 302, 307, 449Arms Act, 1959 — Section 27
High Courts17 Dec 2020Dismissed
Vinod Dungdung And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0159
Indian Penal Code, 1860 — Section 34, 302
High Courts17 Dec 2020
Vikram Kumar @ Vikram Jee Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0158
Prevention Of Corruption Act, 1988 — Section 7
High Courts17 Dec 2020Allowed
Kuntal Sen Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0157
Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Dec 2020Dismissed
Dilip Kumar Hansda @ Dilip Kr. Hansda Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0156
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Dec 2020Allowed
Ahiya Ansari @ Dr. Ahiya Ansari @ Dr. M. A. Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0155
Indian Penal Code, 1860 — Section 276Drugs and Cosmetics Act, 1940 — Section 27 (b), 27 (d), 32Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Dec 2020Allowed
Hardeep Yadav @ Hardeep Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0154
Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Dec 2020Allowed
Pritam Kumar Pandey @ Pritam Pande And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0153
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Dec 2020Allowed
Sajan Kumar Das Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0152
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts17 Dec 2020Disposed Of
Krishna Kumar Poddar Vs State Of Jharkhand and Others
Jharkhand High Court · (2020) 12 JH CK 0151
Mines and Mineral (Development and Regulation) Act, 1957 — Section 21(5), 30Mineral Concession Rules, 1960 — Rule24(a)
High Courts17 Dec 2020
Babulal Marandi And Ors Vs Speaker, Jharkhand Vidhan Sabha & Another
Jharkhand High Court · (2020) 12 JH CK 0150
Jharkhand Vidhan Sabha Sadasya (Dal Parivartan ke Aadhar par Nirharta) Rules, 2006 — Rule 6(1)Constitution Of India, 1950 — Article 122, 122(1), 136, 212, 212(1), 226, 313
High Courts16 Dec 2020
Shore Singh Bodra Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0149
Indian Penal Code, 1860 — Section 302
High Courts16 Dec 2020Allowed
Jetha Kachhap Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0148
Indian Penal Code, 1860 — Section 307, 353Arms Act, 1959 — Section 25(1-B)(a), 26, 27, 35Explosive Substances Act, 1883 — Section 3, 4
High Courts16 Dec 2020Allowed
Tipu Khan @ Tippu Khan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0147
Indian Penal Code, 1860 — Section 34, 366A, 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 14
High Courts16 Dec 2020Dismissed
Awdhesh Kumar @ Awadhesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0146
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 37
High Courts16 Dec 2020Allowed
Sandeep Choudhary And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0145
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 354B, 379, 504
High Courts16 Dec 2020Allowed
Dhanjay Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0144
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Dec 2020Dismissed
Jitendra Bharti Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0143
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341Arms Act, 1959 — Section 27