High Courts15 Dec 2020Allowed
Binod Oraon Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0123
Indian Penal Code, 1860 — Section 109, 307, 376DProtection of Children from Sexual Offences Act, 2012 — Section 6
COURT ARCHIVE
Jharkhand High Court judgments, 2020
1,630 judgments · page 4 of 82
High Courts15 Dec 2020
Gouru Pasi @ Sunil Kumar Pasi And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0122
Indian Penal Code, 1860 — Section 34, 306
High Courts15 Dec 2020Allowed
Jiitendar Nayak @ Laddu @ Luddu @ Jitendra Nayak Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0121
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts15 Dec 2020Allowed
Kaleshwar Mahto @ Kameshwar Mahto Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0120
Indian Penal Code, 1860 — Section 34, 120B, 302, 364, 380, 452Criminal Law Amendment Act, 1932 — Section 17 (i)(ii)
High Courts15 Dec 2020Allowed
Asai Munda @ Sanika Munda Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0119
Indian Penal Code, 1860 — Section 34, 302
High Courts15 Dec 2020Dismissed
Gulam Rabbani @ Rabbani Ansari Vs State of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0118
Indian Penal Code, 1860 — Section 395, 397
High Courts15 Dec 2020Allowed
Dr. Narayan Bhagat Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0117
Jharkhand State University Act, 2000 — Section 36(6)Jharkhand Service Code, 2001 — Section 58, 58(a), 58(b)Bihar Financial Rules, 1950 — Section 74
High Courts15 Dec 2020Allowed
Amita Sinha & Another Vs Praveen Kumar Singh And Ors
Jharkhand High Court · (2020) 12 JH CK 0116
Motor Vehicles Act, 1988 — Section 140, 166, 171Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts15 Dec 2020Disposed Of
Eastern Coalfields Limited Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 12 JH CK 0115
Indian Forest Act, 1927 — Section 2(4)(b)Jharkhand Forest Produce (Regulation of Transportation) Rules, 2020 — Rule 3(Ka)
High Courts15 Dec 2020Allowed
Babulal Marandi And Ors Vs Speaker And Ors
Jharkhand High Court · (2020) 12 JH CK 0114
Specific Relief Act, 1963 — Section 16(c)
High Courts14 Dec 2020Allowed
Puran Saw @ Puran Laldhan Saw And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0113
Indian Penal Code, 1860 — Section 34, 323, 341, 353, 448, 504, 506
High Courts14 Dec 2020Allowed
Hasimuddin Ansari @ Hasimuddin Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0112
Indian Penal Code, 1860 — Section 387Arms Act, 1959 — Section 27Explosive Substances Act, 1883 — Section 3
High Courts14 Dec 2020Allowed
Lowrence Toppo @ Sandeep Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0111
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 353Arms Act, 1959 — Section 25(1b)a, 26, 27, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts14 Dec 2020Dismissed
Hindu Mundri @ Himesh Mundri Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0110
Indian Penal Code, 1860 — Section 34, 302
High Courts14 Dec 2020Allowed
Vinay Yadav @ Vinay Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0109
Indian Penal Code, 1860 — Section 34, 304B, 306, 316, 498A
High Courts14 Dec 2020Allowed
Deepak Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0108
Indian Penal Code, 1860 — Section 34, 120B, 379, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts14 Dec 2020Allowed
Deepak Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 12 JH CK 0107
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts14 Dec 2020Dismissed
Binod Singh @ Mowgli @ Mogli Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0106
Indian Penal Code, 1860 — Section 34, 120B, 302, 307Arms Act, 1959 — Section 27
High Courts14 Dec 2020Dismissed
Harikesh Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0105
Indian Penal Code, 1860 — Section 34, 354, 354A, 376, 379, 427, 456, 457, 458, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Dec 2020Allowed
Mahadeo Swansi Vs State Of Jharkhand
Jharkhand High Court · (2020) 12 JH CK 0104
Indian Penal Code, 1860 — Section 365, 366, 370, 372, 373, 374