High Courts21 Dec 2018Dismissed
Nazni Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0121
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full participation) Act, 1995 — Section 33
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 1 of 46
High Courts20 Dec 2018
Modi Projects Limited Vs East Central Railway And Ors
Jharkhand High Court · (2018) 12 JH CK 0120
Arbitration and Conciliation Act, 1996 — Section 11(6), 12
High Courts20 Dec 2018Disposed Off
Bharat Laal Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0119
High Courts20 Dec 2018Disposed Off
Chandrashekhar Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0118
High Courts20 Dec 2018Disposed Off
Badri Prasad Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0117
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts20 Dec 2018Dismissed
Parameshwar Mandal And Ors Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0116
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 326, 504Code of Criminal Procedure, 1973 — Section 144
High Courts20 Dec 2018Dismissed
Mukhtar Mian Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0115
Indian Penal Code, 1860 — Section 376
High Courts20 Dec 2018Allowed
Basudeo Manjhi @ Dulu Majhi Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0114
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313
High Courts20 Dec 2018Allowed
Mansu Turi Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0113
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts20 Dec 2018Allowed
Birsa Sanga Vs State of Bihar
Jharkhand High Court · (2018) 12 JH CK 0112
Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts19 Dec 2018Dismissed
Dinesh Bharti Vs Damodar Valley Corporation And Ors
Jharkhand High Court · (2018) 12 JH CK 0111
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 Dec 2018Dismissed
Baidya Nath Jha Vs State of Bihar And Ors
Jharkhand High Court · (2018) 12 JH CK 0110
Indian Penal Code, 1860 — Section 109, 420, 477Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 Dec 2018Dismissed
Jayash Kumar And Ors Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0109
Indian Penal Code, 1860 — Section 34, 363, 364A, 365Code of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2018Disposed Off
Anil Kumar Sinha Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0108
High Courts18 Dec 2018Disposed Off
Awadhesh Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0107
Motor Vehicle Act, 1988 — Section 213Jharkhand Motor Vehicle Inspector Cadre (appointment/ promotion and other service condition) Rules, 2010 — Rule 18(Kha)
High Courts18 Dec 2018Disposed Off
Prakash Mahto Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0106
High Courts18 Dec 2018Disposed Off
Ashim Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2018) 12 JH CK 0105
Constitution of India, 1950 — Article 226
High Courts18 Dec 2018Disposed Off
Kailash Yadav And Ors Vs Satiya Gowalin
Jharkhand High Court · (2018) 12 JH CK 0104
Code of Criminal Procedure, 1973 — Section 144, 145Code of Civil Procedure, 1908 — 27, 27(1), Order 41 Rule 27, Order 41 Rule 271(b)
High Courts18 Dec 2018Allowed
Jagarnath Prasad Sahu Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0103
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(v), 3(1)(v)Indian Penal Code, 1860 — Section 420, 467, 468Code of Criminal Procedure, 1973 — Section 313
High Courts18 Dec 2018Dismissed
Raju Yadav Vs State of Jharkhand
Jharkhand High Court · (2018) 12 JH CK 0102
Indian Penal Code, 1860 — Section 376Code of Criminal Procedure, 1973 — Section 313