High Courts02 Jan 2018
Raj Kumar Singh Vs State of Jharkhand & Ors
Jharkhand High Court · (2018) 01 JH CK 0025
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 24(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2018
903 judgments · page 46 of 46
High Courts02 Jan 2018Dismissed
Arun Kumar Gupta @ Arun Kumar Vs Pratima Devi & Anr
Jharkhand High Court · (2018) 01 JH CK 0024
Code of Criminal Procedure, 1973, Section 125, Section 127 - Order for maintenance of wives, children and parents - Alteration In allowance
High Courts02 Jan 2018Allowed
Anup Lal Sah Vs The State of Jharkhand
Jharkhand High Court · (2018) 01 JH CK 0019
Indian Penal Code, 1860, Section 302, Section 304, Section 447, Section 323, Section 341 - Punishment for murder - Punishment for