High Courts20 Dec 2019Allowed
Md. Tabib And Ors Vs Md. Moinullah Khan And Ors
Jharkhand High Court · (2019) 12 JH CK 0307
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 1 of 71
High Courts20 Dec 2019
Vijendra Kumar @ Vijendra Kr. Singh Vs Branch Manager, Reliance General Insurance Co. Ltd And Ors
Jharkhand High Court · (2019) 12 JH CK 0306
High Courts20 Dec 2019Disposed Of
Rahul Kumar Singh @ Rahul Kumar @ Rahul Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0305
Indian Penal Code, 1860 — Section 392, 411
High Courts20 Dec 2019Disposed Of
Subhash Puran Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0304
Indian Penal Code, 1860 — Section 279, 337, 338, 427
High Courts20 Dec 2019
Indu Devi Vs Ashok Kumar Singh And Ors
Jharkhand High Court · (2019) 12 JH CK 0303
Code Of Criminal Procedure, 1973 — Section 127
High Courts20 Dec 2019
Pasupati Nath Gupta Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0302
High Courts20 Dec 2019
Sudhir Thakur Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0301
Indian Penal Code, 1860 — Section 201, 279, 304A
High Courts20 Dec 2019
Devendra Halder @ Dewanand Halder And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0300
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts20 Dec 2019Disposed Of
Dumbi Alda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0299
Indian Penal Code, 1860 — Section 409
High Courts20 Dec 2019Allowed
Umesh Kumar Bhagat @ Bablu Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0298
Bihar Excise Act, 1915 — Section 2(12a), 2(12a)(ii), 13, 13(f), 47, 47(f)Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Dec 2019Dismissed
Krishna Nand Tripathi Vs Alok Chaurasiya
Jharkhand High Court · (2019) 12 JH CK 0297
Representation Of People Act, 1951 — Section 5(c), 80, 80A, 81, 81(3), 81(1)30, 81(3), 82, 83(2), 83(3)(c), 86(1), 83(1)(c)(3), 93, 100, 100(1)(d)(1), 100(1)(d)(3, )117Evidence Act, 1872 — Section 35, 76, 77, 103, 106Bihar Reorganization Act, 2000 — Section 2(F), 85
High Courts20 Dec 2019Dismissed
Rahul Mandal @ Rahul Kumar Mondal Vs State Of Jharkhand
Jharkhand High Court · (2019) 12 JH CK 0296
Indian Penal Code, 1860 — Section 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66B, 66C, 66D
High Courts20 Dec 2019Allowed
Awadhesh Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0295
Code Of Criminal Procedure, 1973 — Section 57, 167, 167(2)Indian Penal Code, 1860 — Section 34, 406, 409Constitution Of India, 1950 — Article 21
High Courts20 Dec 2019Allowed/Disposed Of
Surajdeo Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0294
High Courts20 Dec 2019Disposed Of
M/S B.V.S.R. Construction Private Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0293
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2019Dismissed
Prahlad Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0292
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Constitution Of India, 1950 — Article 226
High Courts20 Dec 2019Dismissed
Raj Kumar Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 12 JH CK 0291
Constitution Of India, 1950 — Article 10, 10(1), 14, 14(4), 15, 15(4), 16, 16(4), 21, 38, 39, 39A, 46
High Courts20 Dec 2019Allowed
Md. Alamgir Ansari Vs Vishal Kumar And Ors
Jharkhand High Court · (2019) 12 JH CK 0290
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(2), 354(6)Indian Penal Code, 1860 — Section 498A
High Courts20 Dec 2019Disposed Of
Aruna Kumari And Ors Vs Vishal Kumar And Ors
Jharkhand High Court · (2019) 12 JH CK 0289
High Courts20 Dec 2019Allowed/Disposed Of
Sushila Dev And Ors Vs Dinesh Prasad Gupta And Ors
Jharkhand High Court · (2019) 12 JH CK 0288
Evidence Act, 1872 — Section 101, 102Indian Contract Act, 1872 — Section 11Transfer Of Property Act, 1882 — Section 127