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Jharkhand High Court judgments, 2024

874 judgments · page 1 of 44

High Courts20 Dec 2024Dismissed

Chandan Kumar Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0102

Indian Penal Code, 1860 — Section 34, 414Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 8, 20, 22, 35, 52A, 54
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High Courts20 Dec 2024Dismissed

Hanif Ansari Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0099

Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 114(a)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 41, 42
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High Courts20 Dec 2024Partly Allowed.

Likhan Yadav Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0096

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 337, 341, 342, 504Probation of Offenders Act, 1958 — Section 3
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High Courts20 Dec 2024Partly Allowed.

Vijay Yadav Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0094

Indian Penal Code, 1860 — Section 147, 148, 149, 300, 307, 323, 325, 341, 427Probation of Offenders Act, 1958 — Section 4
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High Courts19 Dec 2024Dismissed

Raju Devi Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0108

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304I, 304II
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High Courts19 Dec 2024Allowed

Ravindra Kumar Goyal Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0106

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 427, 447, 506
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High Courts19 Dec 2024Allowed

Rita Chakraborty Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0104

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prize Chits & Money Circulation Scheme Act, 1978 — Section 3, 4, 5
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