COURT ARCHIVE

Jharkhand High Court judgments, 1997

1 judgments · page 1 of 1

High Courts18 Nov 1997

United India Insurance Company Vs Jaya Roy and Others

Jharkhand High Court · (1997) 11 JH CK 0001

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1939 — Section 110