High Courts23 Dec 2014Dismissed
Tata Steel Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 370 : (2015) 2 JLJR 502
Mines and Minerals (Development and Regulation) Act, 1957 - Section 8(3)
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,136 judgments · page 1 of 57
High Courts23 Dec 2014
Sarita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 42
High Courts23 Dec 2014Allowed
Dharmendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 477
High Courts22 Dec 2014Dismissed
Yogendra Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 207
Constitution of India, 1950 - Article 226 — Penal Code, 1860 (IPC) - Section 147, 148, 307, 323, 325
High Courts22 Dec 2014
Meena Hansda and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 12 JH CK 0099
High Courts22 Dec 2014
Abhishekh Kumar Agarwal Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 23
Criminal Procedure Code, 1973 (CrPC) — Section 154, 2(d), 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23(C(1)(2), 4
High Courts22 Dec 2014
Gurudev Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 9 : (2015) 5 FLT 511
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(d), 4, 5Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 4Penal Code, 1860 (IPC) — Section 378, 379, 411
High Courts22 Dec 2014
Tata Steel Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 729
Jharkhand Value Added Tax Act, 2005 — Section 43, 46
High Courts22 Dec 2014
Bihar State Food and Civil Supplies Corporation Ltd. and Others Vs Ram Chandra Ram
Jharkhand High Court · (2015) 1 JLJR 484
High Courts19 Dec 2014Disposed off
Gopal Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 330 : (2015) 2 JLJR 160
High Courts19 Dec 2014
Bharat Singh and Others Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2015) 1 JLJR 561
High Courts19 Dec 2014
Kurban Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 320 : (2015) 2 JLJR 12
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(d), 125(2), 127Family Courts Act, 1984 — Section 9
High Courts19 Dec 2014
Ajit Kumar Mistry Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 634
Constitution of India, 1950 — Article 311(2)
High Courts18 Dec 2014Disposed off
Purnima Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 145
High Courts18 Dec 2014
Harjeet Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 62
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(d), 378, 4, 5Delhi Rent Control Act, 1958 — Section 21Penal Code, 1860 (IPC) — Section 34, 378, 379, 411
High Courts18 Dec 2014
Birendra Ram Vs The State of Bihar and Others
Jharkhand High Court · (2015) 2 AJR 1 : (2015) 1 JLJR 328
High Courts18 Dec 2014
Uma Devi Joshi Vs Hemwanti Devi
Jharkhand High Court · (2015) 3 JLJR 170
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(1)(d)Transfer of Property Act, 1882 — Section 53A
High Courts17 Dec 2014Dismissed
Peter Barla Vs State Of Jharkhand And Ors
Jharkhand High Court · (2014) 1 JLJR(Jhar) 368
Bihar Jharkhand Servant Conduct Rule, 1976 — Rule 3, 4Constitution Of India, 1950 — Article 226, 309
High Courts17 Dec 2014
Chhatisgarh Distilleries Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 767 : (2015) 1 JLJR 530
Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 22(1)(a), 22(D), 42Constitution of India, 1950 — Article 14, 19(1)(g), 226, 32Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 467, 471
High Courts17 Dec 2014
XLRI School of Business and Human Resources and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 486 : (2015) 1 JLJR 553
Bihar Land Reforms Act, 1950 — Section 7D, 7EConstitution of India, 1950 — Article 14, 166