High Courts22 Dec 2016Dismissed
Om Prakash Singh Vs The Chairman Managing Director United India Insurance Company Ltd.
Jharkhand High Court · (2017) 2 BLJud 81 : (2017) 1 JBCJ 655
Constitution of India, 1950 - Article 14, Article 226, Article 311(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 1 of 82
High Courts16 Dec 2016Disposed Off
Dinesh Munda Vs M/s. Central Coalfields Limited
Jharkhand High Court · (2017) 2 JBCJ 385
High Courts16 Dec 2016Disposed Off
Ram Kisun Jouhary Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 735
Constitution of India, 1950 - Article 226Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 - Section 37
High Courts15 Dec 2016Disposed Off
Dineshwar Prasad Sharma Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 66
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
Kumari Laxmi Patra @ Kumari Laxmi Patro Vs Union of India
Jharkhand High Court · (2017) 1 AIRJharR 580 : (2017) 2 JBCJ 180 : (2017) 2 JCR 626 : (2017) 1 JLJR 659
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Allowed
Bijay Lakra Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 460
High Courts15 Dec 2016Dismissed
Nosekha Khan Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 338 : (2017) 2 JLJR 350
Animal Cruelty Act - Section 47, Section 49Jharkhand Bovine Animals Prohibition of Slaughter Act, 2005 - Section 4(A), Section 4(B), Section 4(D)
High Courts15 Dec 2016Dismissed
Sunil Kumar Vs Central Coalfields Ltd.
Jharkhand High Court · (2017) 1 AIRJharR 283 : (2017) 1 JCR 726
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
Udyami Awaslya Sahakari Lohanchal Complex Samity Ltd. Vs Punjab National Bank
Jharkhand High Court · (2017) 1 AIRJharR 280
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Dismissed
Dineshwar Nayak Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 417
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302
High Courts14 Dec 2016Disposed Off
Md. Nezamuddin Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 541 : (2017) 2 JCR 688
High Courts14 Dec 2016Dismissed
Lakhi Devi Vs Secretary, Jharkhand State Electricity Board
Jharkhand High Court · (2017) 1 AIRJharR 287 : (2017) 2 JCR 53 : (2017) 1 JLJR 433
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
Satya Narayan Ray Vs Jharkhand State Housing Board
Jharkhand High Court · (2017) 1 AIRJharR 275
Jharkhand State Housing Board Act, 1982 - Section 28
High Courts13 Dec 2016Disposed Off
Md. Abul Kalam Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 315
All India Council for Technical Education Act, 1987 - Section 10Constitution of India, 1950 - Article 16
High Courts13 Dec 2016Dismissed
Dhananjay Prasad Vs M/s. Central Coalfields Limited
Jharkhand High Court · (2017) 2 JCR 69
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Disposed Off
Sk. Hira Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 112
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts13 Dec 2016Disposed Off
Shiv Narayan Sah Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 724 : (2017) 2 JCR 1
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Disposed Off
Sambhoo Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 85
Constitution of India, 1950 - Article 226
High Courts13 Dec 2016Partly Allowed
Dasrath Yadav Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 597 : (2017) 2 ECrC 220 : (2017) 2 JCR 239
Jharkhand Minor Mineral Concession Rules, 2004 - Rule 54Mines And Minerals (Development And Regulation) Act, 1957 - Section 21Penal Code, 1860 (IPC) - Section 379
High Courts09 Dec 2016Disposed Off
Lalan Ram Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 271
Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A